Punjab-Haryana High Court
Gurmukh Singh vs State Of Punjab And Another on 15 April, 2024
CRR-614-2022 (O&M) 2024:PHHC:051051
201
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRR-614-2022 (O&M)
Date of decision: 15.04.2024
PANKAJ JAIN, J. (ORAL)
ASHISH
2024.04.19 16:12 Page 1 of 3
I attest to the accuracy and
integrity of this judgment/order CRR-614-2022 (O&M) 2024:PHHC:051051 ASHISH 2024.04.19 16:12 Page 2 of 3 I attest to the accuracy and integrity of this judgment/order CRR-614-2022 (O&M) 2024:PHHC:051051 ASHISH 2024.04.19 16:12 Page 3 of 3 I attest to the accuracy and integrity of this judgment/order