Punjab-Haryana High Court
Surinder Kaur vs State Of Punjab on 10 April, 2024
Neutral Citation No:=2024:PHHC:049183
2024:PHHC:049183
203-1 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-24555-2019
Date of decision: 10.04.2024
SURINDER KAUR
...PETITIONER
V/S
STATE OF PUNJAB
...RESPONDENT
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Pratham Sethi, Advocate
for the petitioner.
Mr. Sandeep Kumar, DAG, Punjab.
****
HARPREET SINGH BRAR J. (ORAL)
For order, see detailed judgment of even date passed in CRM-M- 12773-2017 titled as Harpartap Singh vs. Pippal Singh and another.
(HARPREET SINGH BRAR)
April 10, 2024 JUDGE
manisha
(i) Whether speaking/reasoned Yes/No
(ii) Whether reportable Yes/No
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