Punjab-Haryana High Court
Ramdin And Others vs State Of Haryana And Others on 2 April, 2024
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
Neutral Citation No:=2024:PHHC:044040-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
111/2 2024:PHHC:044040-DB
LPA No.1693 of 2023 (O & M)
Date of Decision: 02.04.2024
Ramdin and others .....Appellant(s)
Versus
State of Haryana and others
....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MS. JUSTICE LAPITA BANERJI Present: Mr. R.K. Hooda, Advocate, for the appellants.
Mr. Deepak Balyan, Addl. A.G., Haryana. G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral) For orders, see judgment of even date passed in LPA-1886-2023, Jai Bhagwan vs. State of Haryana and others.
(G.S. SANDHAWALIA)
ACTING CHIEF JUSTICE
02.04.2024 (LAPITA BANERJI)
shivani JUDGE
Whether reasoned/speaking Yes
Whether reportable No
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