Neutral Citation No:=2023:PHHC:128349-DB
2023:PHHC:128349-DB
In the High Court of Punjab and Haryana at Chandigarh
CWP No. 19304 of 2023 (O&M)
Reserved on : 19.9.2023
Date of Decision: 29.9.2023
Jahanvi Sharma .....Petitioner
Versus
State of Haryana and others ....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Argued by: Mr. Akshay Jindal, Advocate
for the petitioner.
Mr. Ankur Mittal, Addl. A.G., Haryana with
Mr. Saurabh Mago, DAG, Haryana.
Ms. Harpriya Khaneka, Advocate
for the respondents No. 2 and 3.
Mr. B.S.Khehar, Advocate
for respondent No. 4.
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SURESHWAR THAKUR, J.
For orders, see detailed judgment of even date, passed in CWP-331-2023, titled Moonak Garg and others versus Punjab and Haryana High Court and others.
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) JUDGE September 29, 2023 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:128349-DB 1 of 1 ::: Downloaded on - 04-10-2023 21:35:57 :::