Jahanvi Sharma vs State Of Haryana And Others

Citation : 2023 Latest Caselaw 16866 P&H
Judgement Date : 29 September, 2023

Punjab-Haryana High Court
Jahanvi Sharma vs State Of Haryana And Others on 29 September, 2023
                                                   Neutral Citation No:=2023:PHHC:128349-DB




                                                             2023:PHHC:128349-DB

           In the High Court of Punjab and Haryana at Chandigarh


                                          CWP No. 19304 of 2023 (O&M)
                                          Reserved on : 19.9.2023
                                          Date of Decision: 29.9.2023

Jahanvi Sharma                                                         .....Petitioner

                                   Versus


State of Haryana and others                                          ....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Akshay Jindal, Advocate
           for the petitioner.

               Mr. Ankur Mittal, Addl. A.G., Haryana with
               Mr. Saurabh Mago, DAG, Haryana.

               Ms. Harpriya Khaneka, Advocate
               for the respondents No. 2 and 3.

               Mr. B.S.Khehar, Advocate
               for respondent No. 4.
                          ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in CWP-331-2023, titled Moonak Garg and others versus Punjab and Haryana High Court and others.

(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) JUDGE September 29, 2023 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:128349-DB 1 of 1 ::: Downloaded on - 04-10-2023 21:35:57 :::