Rewari Chamber Of Commerce And ... vs State Of Haryana And Another

                                                       Neutral Citation No:=2023:PHHC:145685-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                           2023:PHHC:145685-DB

                                                            CWP No.25037 of 2021
                                                          Reserved on: 19.10.2023
                                                       Date of Decision: 17.11.2023

Rewari Chamber of Commerce & Industries                                 .....Petitioner(s)


                                           Versus

State of Haryana and another                                         ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     None for the petitioner.

             Mr. Puneet Bali, Senior Advocate, with
             Mr. Jagbir Malik, Addl. A.G., Haryana, Mr. Shivam Sharma,
             and Mr. Uday Agnihotri, Advocates,
             for the respondent-State.

             Mr. Satya Pal Jain, Additional Solicitor General of India, with
             Mr. Dheeraj Jain, and Ms. Gurmeet Kaur Gill,
             Senior Panel Counsel, for the UOI.

G.S.SANDHAWALIA, J.

For orders, see detailed judgment of even date passed in CWP- 26573-2021, IMT Industrial Association and another vs. State of Haryana and another.

                                                      (G.S. SANDHAWALIA)
                                                               JUDGE


17.11.2023                                          (HARPREET KAUR JEEWAN)
shivani                                                       JUDGE

Whether reasoned/speaking                           Yes
Whether reportable                                  No

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