Punjab-Haryana High Court
Dev Bhushan Gupta vs Krishma Floricultures Limited ... on 2 June, 2023
219-3 IOIN-RSA-5338-2019 in RSA-5338-2019
DEV BHUSHAN GUPTA V/S KRISHMA FLORICULTURES LTD. &
ORS.
Present: None.
****
The present IOIN has been put up for correction of the year of appeal as well as year of the application as mentioned in order dated 12.05.2023. 'RSA-5326-2019' has inadvertently been mentioned as 'RSA- 5326-2021'. The same be read as 'RSA-5326-2019'. 'CM-2827-C-2021' has inadvertently been mentioned as 'CM-2827-C-2020'. The same be read as 'CM-2827-C-2021'.
IOIN stands disposed off.
( ALKA SARIN )
02.06.2023 JUDGE
jk
JITENDER KUMAR
2023.06.03 16:02
I attest to the accuracy and
authenticity of this order/judgment CHANDIGARH