Punjab-Haryana High Court
Krishna Gabha And Others vs State Of Haryana And Others on 16 December, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2023:PHHC:163201-DB
2023:PHHC:163201-DB
In the High Court of Punjab and Haryana at Chandigarh
CWP No. 23994 of 2021 (O&M)
Reserved on : 04.12.2023
Date of Decision: 16.12.2023
Krishna Gabha and others ......Petitioners
Versus
State of Haryana and others .....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Argued by: Mr. Sanjiv Gupta, Advocate
for the petitioners.
Mr. Ankur Mittal, Addl. A.G., Haryana with
Mr. Saurabh Mago, DAG, Haryana.
****
SURESHWAR THAKUR, J.
For orders, see detailed judgment of even date, passed in CWP No. 8972 of 2020, titled 'The Sirsa Adarsh Cooperative House Building Society Limited versus State of Haryana and others'.
(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE December 16th, 2023 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:163201-DB 1 of 1 ::: Downloaded on - 20-12-2023 22:49:59 :::