Sumit Kumar vs State Of Punjab

                                                                                2023:PHHC:059229

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                        267-F
                                                                       CRM-M-19956-2022

                                                                       Date of decision: 26.04.2023


                        Sumit Kumar
                                                                                   .... Petitioner

                                                           Versus

                        State of Punjab

                                                                                   .... Respondent

                        CORAM: HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

                        Present: -        Mr. G.S. Ghuman and Mr. Bhupinder Ghai, Advocates
                                          for the petitioner.

                                          Mr. Jaspal Singh Guru, AAG, Punjab.

                        ASHOK KUMAR VERMA, J.

For orders, see CRM-M-25878-2021, Gurjashanpreet Singh vs. State of Punjab.

                        26.04.2023                                  (ASHOK KUMAR VERMA)
                        rishu                                              JUDGE


                                          Whether speaking/reasoned:         Yes/No

                                          Whether Reportable:                Yes/No




RISHU KATARIA
2023.04.27 14:11

I attest to the accuracy and authenticity of this order/judgment