2023:PHHC:049691 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH Date of decision: 11th April, 2023 FAO-581-2022 Union of India and another .. Appellants Versus Sarwan Singh and others ... Respondents
FAO-3086-2022 Sarwan Singh @ Sarban Singh .. Appellants Versus Union of India and others ... Respondents CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: Mr. D.K. Singal, Advocate Mr. Rahul Garg, Advocate for the appellant(s) in FAO-581-2022 for the respondent(s) in FAO-3086-2022.
Mr. Vishal Aggarwal, Advocate Mr. Karan Nehra, Advocate and Mr. Nitin Mehta, Advocate for the respondent(s) in FAO-581-2022 for the appellant in FAO-3086-2022.
3 2 3 AVNEESH JHINGAN, J: -
The appeals are disposed of.
For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India versus Modan Singh and others' and other connected matters.
Photocopy of this order be placed on the file of the connected case(s).
[AVNEESH JHINGAN] JUDGE 11th April, 2023 mk/anuradha ANURADHA 1. Whether speaking/ reasoned : Yes/No 2023.04.12 12:21 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh
2. Whether reportable : Yes / No