Balbir Kaur And Another vs State Of Punjab

Citation : 2022 Latest Caselaw 16709 P&H
Judgement Date : 13 December, 2022

Punjab-Haryana High Court
Balbir Kaur And Another vs State Of Punjab on 13 December, 2022
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH
                 242+3                                             CRA-S-2162-SB-2017
                                                                   Date of Decision: 13.12.2022

                 Balbir Kaur and Another                                           ...Petitioner
                                                          Versus
                 State of Punjab                                                ...Respondent

                 CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
                 Present:-              Mr. Jasmeet Singh Ghumman, Advocate,
                                        for the petitioner
                        Mr. Digvijay Nagpal, AAG Punjab
                        *****
                 JAGMOHAN BANSAL, J. (Oral)

For orders, see order of even date passed in CRM-M-

51831-2022; Balbir Kaur @ Balvir Kaur and Others Versus State of Punjab and Another.

(JAGMOHAN BANSAL) JUDGE 13.12.2022 Mohit Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No MOHIT KUMAR 2022.12.13 18:25 I attest to the accuracy and authenticity of this order/judgment