IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9833 of 2020
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Amresh Kumar, Son of Mr. Ram Sumer Sharma, Resident of House No.- 286A, Nehru Nagar, P.S.- Patliputra Colony, Patna ... ... Petitioner/s Versus
1. Union of India through Ministry of Health, New Delhi
2. The Director, Indian Council for Medical Research, New Delhi
3. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
4. The Principal Secretary, Health Department, Govt. of Bihar, Patna
5. The Director, All India Institute of Medical Sciences, Patna
6. The Superintendent, Indira Gandhi Institute of Medical Science, Patna
7. The Superintendent, Patna Medical College and Hospital, Patna
8. The Superintendent, Nalanda Medical College and Hospital, Patna ... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr. Rakesh Kumar Sharma, Advocate For the Respondent/s : Mr. S.D. Yadav, AAG-9 Dr. K.N.Singh (ASG) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) Date : 05-01-2021 Petitioner has prayed for the following relief(s):
1.(i) For a direction to the respondent authorities to provide adequate medical facility to the persons who are affected during pandemic of NOVEL COVID 19 disease without pick and choose manner.
(ii) For a direction to the respondents authorities to facilitate the test of NOVEL COVID 19 disease to the needy persons without any pick and choose manner.
(iii) For a direction to the respondent authorities to make arrangement of adequate hospitals and beds to the patients of NOVEL COVID 19 disease without ascertaining the social level of the penitents and if so required prepare beds and hospitals in war level on the Patna High Court CWJC No.9833 of 2020 dt.05-01-2021 2/2 places which are available such as Gandhi Maidan, Moinul Haque Stadium etc.
(iv) For a direction to the respondent authorities to provide the details of the facilities available for the penitents of NOVEL COVID 19 disease in AIIMS, IGIMS, PMCH, NMCH and whole of the Bihar.
(v) For a direction to the respondent authorities to provide free test and treatment to the patients belongs to NOVEL COVID 19 disease.
Learned counsel for the petitioner seeks permission to withdraw the present petition, for the same having become infructuous.
Permission granted.
The present petition stands dismissed as withdrawn.
Interlocutory Application(s), if any, also stands disposed of.
(Sanjay Karol, CJ) ( Rajeev Ranjan Prasad, J) Amrendra/P.K.P.
AFR/NAFR CAV DATE Uploading Date 05.01.2021 Transmission Date