Orissa High Court
The Management Of The Vice President vs State Of Odisha on 16 September, 2025
Bench: K.R. Mohapatra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) NO. 27772 OF 2013
The Management of the Vice President .... Petitioner
(Operations), M/s. Indian Metals and
Ferro Alloys Ltd., Rayagada
Mr. Narendra Kishore Mishra, Senior Advocate
being assisted by Mr. Nitish Kumar Mishra, Advocate
-versus-
1. State of Odisha
2. The Presiding Officer, Industrial
Tribunal, Odisha
3. The General Secretary, IMFA
Shramika Sangha .... Opposite Parties
Mr. Siba Narayan Biswal, A.S.C.
(for Opposite Party Nos. 1 & 2)
Mr. Kamal Ray, Advocate
(for Opposite Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 16.09.2025
53. 1. This matter is taken up through hybrid mode.
2. Heard Mr. Narendra Kishore Mishra, learned Senior Advocate along with Mr. Nitish Kumar Mishra, learned counsel appearing for the Petitioner and Mr. Kamal Ray, learned counsel for the Opposite Party No.3.
3. Argument is closed.
4. Judgment is Reserved.
(K.R. Mohapatra) Judge Signature Not Verified (Savitri Ratho) Digitally SignedSubhalaxmi Judge Signed by: SUBHALAXMI PRIYADARSHANI SAHOO Reason: Authentication Page 1 of 1 Location: Orissa High Court, Cuttack Date: 16-Sep-2025 20:56:48