Orissa High Court
Bhanja Kishore Mohapatra vs State Of Odisha & Ors. ..... Opposite ... on 30 October, 2024
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 26374 of 2024
Bhanja Kishore Mohapatra ..... Petitioner
Mr. P.N. Mohanty, Advocate
-versus-
State of Odisha & Ors. ..... Opposite Party
Mr. M.K. Balabantaray, AGA
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
30.10.2024 Order No. 01
1. This matter is taken up through hybrid mode.
2. Heard learned counsel appearing for the Parties.
3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present writ petition is covered by the Judgment of this Court so passed on 12.01.2024 in W.P.(C) No. 17067 of 2023 and batch.
4. In view of such submissions made by the learned counsel appearing for the Parties, the present writ petition is disposed of in the light of Judgment so passed in W.P.(C) No. 17067 of 2023 and batch.
(BIRAJA PRASANNA SATAPATHY) Judge Sneha Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Reason: Authentication Location: High Court of Orissa, Cuttack Date: 30-Oct-2024 15:19:18 Page 1 of 1.