Orissa High Court
Suchismita Pattnaik @ Patra vs Rajiv Kumar Patra on 30 November, 2023
Author: Arindam Sinha
Bench: Arindam Sinha
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 145 of 2023
Suchismita Pattnaik @ Patra .... Appellant
Mr. R.K. Pati, Advocate
-versus-
Rajiv Kumar Patra .... Respondent
CORAM:
JUSTICE ARINDAM SINHA
JUSTICE SIBO SANKAR MISHRA
ORDER
30.11.2023 I.A. no.159 of 2023 Order No.
03. 1. Mr. Pati, learned advocate appears on behalf of applicant/appellant-wife. He submits, his client is aggrieved by judgment dated 16th December, 2022 of the family Court dissolving the marriage. Without prejudice he submits, permanent alimony was also not directed. The appeal has been filed on delay and application for condonation has been made.
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2. Reported delay is 46 days. Issue notice on the application and appeal. Accept one set of process fee for service by registered/speed post with AD. Applicant will put in requisites.
3. List on 21st December, 2023.
(Arindam Sinha) Judge (S.S. Mishra) Judge Sks Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 01-Dec-2023 10:46:16 Page 2 of 2