Salam Deven Singh & 13 Ors vs Vrs

Citation : 2026 Latest Caselaw 2258 Mani
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Salam Deven Singh & 13 Ors vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.03.30
                                                                  Item Nos. 73-75

ayum 16:33:33              IN THE HIGH COURT OF MANIPUR
      +05'30'                        AT IMPHAL

              WP(C) No. 723 of 2023
              Salam Deven Singh & 13 Ors                           ...Petitioner/s
                  Vrs.
              State of Manipur & 6 Ors                           ...Respondent/s

With MC(WP(C)) No. 124 of 2024 MC(WP(C)) No. 316 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.03.2026 Mr. N. Zequeson, learned counsel appeared for the petitioners; Mr. Somorendro, learned counsel appeared for the State respondent; Mr. S. Vijayanand Sharma, learned Sr. PCCG appeared for the Union of India; and Mr. Juno Rahman, learned counsel appeared for the private respondent.

The counsel appearing for the private respondent seeks adjournment of the hearing of this case citing personal inconvenience.

Mr. N. Zequeson, learned counsel appearing for the petitioner prays for fixing a short date as the matter is part heard one.

In view of the submission made above, let these cases be listed again on 08.04.2026.

JUDGE Lucy Page 1