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Manipur High Court
Somimayar Awungshi & 2 Ors vs Superintendent Of Police on 13 March, 2026
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item Nos. 15-58
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
AB No. 15 of 2023
Somimayar Awungshi & 2 Ors.
...Petitioners
- Versus -
Superintendent of Police, CID (CB) Manipur.
...Respondent
With
AB No. 14 of 2023; AB No. 16 of 2023;
AB No. 18 of 2023; AB No. 20 of 2023;
AB No. 21 of 2023; AB No. 22 of 2023;
AB No. 23 of 2023; AB No. 24 of 2023;
AB No. 26 of 2023; AB No. 27 of 2023;
AB No. 29 of 2023; AB No. 30 of 2023;
AB No. 31 of 2023; AB No. 35 of 2023;
AB No. 36 of 2023; AB No. 37 of 2023;
AB No. 41 of 2023; AB No. 4 of 2024;
AB No. 42 of 2023; AB No. 43 of 2023;
AB No. 44 of 2023; AB No. 45 of 2023;
AB No. 46 of 2023; AB No. 5 of 2024;
AB No. 6 of 2024; AB No. 7 of 2024;
Crl.M.C. No. 10 of 2023; Crl.M.C. No. 12 of 2023;
Crl.M.C. No. 13 of 2023; Crl.M.C. No. 15 of 2023;
Crl.M.C. No. 16 of 2023; Crl.M.C. No. 17 of 2023;
Crl.M.C. No. 21 of 2023; Crl.M.C. No. 22 of 2023;
Crl.M.C. No. 23 of 2023; Crl.M.C. No. 28 of 2023;
Crl.M.C. No. 29 of 2023; Crl.M.C. No. 30 of 2023;
Crl.M.C. No. 31 of 2023; Crl.M.C. No. 32 of 2023;
Crl.M.C. No. 33 of 2023; Crl.M.C. No. 8 of 2023;
Crl.M.C. No. 9 of 2023
B EF O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
13-03-2026 Present Ms. Y. Jinita, learned counsel; Mr. L. Karnajit, learned counsel; and Mr. R.P. Daida, learned counsel for some of the petitioners in this batch of bail applications.
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Mr. A. Jagjit, learned counsel appearing on behalf of some of the respondents, prays for some time citing personal difficulty.
In the circumstances, list these cases on 17-04-2026. Earlier interim order is extended till the next date.
JUDGE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2026.03.17
VICTORIA 10:17:54 +05'30'
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