Manipur High Court
Naoroibam Dhanajit Singh & 2 Ors vs Vrs on 4 April, 2026
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Digitally
Lucy signed by Lucy
Gurumayum
Gurum Date:
2026.04.04
Item Nos. 22-31
ayum 17:10:53 IN THE HIGH COURT OF MANIPUR
+05'30'
AT IMPHAL
MC(WP(C)) No. 225 of 2026
Naoroibam Dhanajit Singh & 2 Ors ...Applicant/s
Vrs.
State of Manipur & 18 Ors ...Respondent/s
With MC(WP(C)) No. 180 of 2024 MC(WP(C)) No. 227 of 2023 MC(WP(C)) No. 425 of 2023 MC(WP(C)) No. 630 of 2024 MC(WP(C)) No. 67 of 2024 WP(C) No. 218 of 2024 WP(C) No. 493 of 2023 WP(C) No. 611 of 2023 WP(C) No. 855 of 2023
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04.04.2026 Due to paucity of time, hearing of these cases cannot be taken up today.
On the joint request made by the learned counsel appearing for the parties, list these cases again on 06.04.2026.
JUDGE Lucy Page 1