Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & 2 Ors

Citation : 2025 Latest Caselaw 597 Mani
Judgement Date : 18 September, 2025

Manipur High Court

Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & 2 Ors on 18 September, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
                                                                  Item Nos. 1-4
                             IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH
       Date:                           AT IMPHAL
EET    2025.09.19
       11:14:12
SINGH +05'30'                       EL.PET. No. 11 of 2022
                                               With
                                 MC(El.Pet.) No. 133 of 2022 With
                                 MC(El.Pet.) No. 27 of 2024 With
                                   MC(El.Pet.) No. 57 of 2022

                Soibam Subhaschandra Singh                     Petitioner/s

                                       Vs.

                Sagolshem Kebi Devi & 2 ors.                   Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 18.09.2025 Mr. H.S. Paonam, learned senior counsel assisted by Mr. B.R. Sharma, learned counsel, appeared for the petitioner; and Mrs. Ayangleima, learned counsel, appeared for the respondents.

I have heard at length the submission advanced by the learned counsel appearing for the parties.

Hearing concluded.

Judgment reserved.

JUDGE Indrajeet