W.A(MD)No.853 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 28.09.2022
CORAM:
THE HONOURABLE MRS.JUSTICE J. NISHA BANU
and
THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH
W.A(MD)No.853 of 2013
and
M.P.(MD)Nos.1 to 3 of 2013
The President
Kovilur Village Panchayat,
Vedasanthur Taluk,
Dindigul District,
Represented by Deenadhayalan .. Appellant
Vs.
1.P.Varadharasu
2.The District Collector and Inspector of Panchayats,
Dindigul District,
Dindigul.
3.The Assistant Director
(Village Panchayats),
Dindigul District,
Dindigul.
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https://www.mhc.tn.gov.in/judis
W.A(MD)No.853 of 2013
4.Deenadhayalan
The President,
Kovilur Village Panchayat,
Vedasanthur Taluk,
Dindigul District
5.Lakshmi ...Respondents
PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent
praying this Court to set aside the order passed by this Court in
W.P(MD)No.5264 of 2013, dated 16.07.2013.
For Appellant : Mr.R.R.Kannan
For Respondents : Mr.D.Sasikumar, - for R2 & R3
Additional Government Pleader
No appearance - for R1, R4 & R5
JUDGMENT
J. NISHA BANU, J.
AND N. ANAND VENKATESH, J.
The learned counsel for the Appellant seeks permission of this Court to withdraw this Writ Appeal and has also made an endorsement to that effect.
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2. In view of the same, this Writ Appeal is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
[J.N.B, J.] & [N.A.V., J.] 28.09.2022 Index:Yes/No Internet:Yes/No rm To
1.The District Collector and Inspector of Panchayats, Dindigul District, Dindigul.
2.The Assistant Director (Village Panchayats), Dindigul District, Dindigul.
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AND N. ANAND VENKATESH, J.
rm JUDGMENT MADE IN W.A(MD)No.853 of 2013 28.09.2022 4/4 https://www.mhc.tn.gov.in/judis