WA(MD)Nos.113 & 114 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 22.09.2022
CORAM
THE HON'BLE MRS JUSTICE J. NISHA BANU
AND
THE HON'BLE MR JUSTICE N. ANAND VENKATESH
A.S.(MD)Nos.113 & 114 of 2013
and
M.P.(MD)No.1 of 2013
AS(MD)No.113 of 2013:
O.P.Sundarrajan ... Appellant/ 1st Defendant
/Vs./
1.Rajeswari
2.Krishnaveni
3.Susila ... Respondents / Plaintiffs
4.O.P.Rajendran
5.Jeyanthi
6.Ramya
7.Sundarraj
8.Mariammal
9.State of Tamilnadu,
Through its District Collector, Tuticorin.
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WA(MD)Nos.113 & 114 of 2013
10.The Special District Revenue Officer,
(Land Acquisition),
Virudhunagar. ... Respondents/ Defendants 2 to 8
PRAYER: Appeal - filed under Order 44 Rule 1 r/w Section 96 of the
Code of Civil Procedure, against the decree and judgment passed in O.S.No.
29 of 2009 on the file of the Principal District Court, Thoothukudi, dated
18.02.2013.
For Appellant : Mr.V.K.Vijayaragavan
For Respondents : Mr.D.Sasikumar
Additional Government Pleader (For R9 & R10)
Mr.R.Venkateswaran (For R2 & R3)
Mr.V.M.Balamohanthambi (For R4 & R6)
No appearance (For R1, R5, R7 & R8)
AS(MD)No.114 of 2013:
O.P.Sundarrajan ... Appellant/ 1st Defendant
/Vs./
1.Ramya ... Respondent / Plaintiffs
2.Krishnaveni
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WA(MD)Nos.113 & 114 of 2013
3.Susila
4.Jeyanthi ... Respondents / Defendants 2 to 4
PRAYER: Appeal - filed under Order 44 Rule 1 r/w Section 96 of the
Code of Civil Procedure, against the decree and judgment passed in O.S.No.
66 of 2010 on the file of the Principal District Court, Thoothukudi, dated
18.02.2013.
For Appellant : Mr.V.K.Vijayaragavan
For Respondents : Mr.V.M.Balamohanthambi (For R1)
Mr.R.Venkateswaran (For R2 & R3)
No appearance (For R4)
COMMON JUDGMENT
J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
The learned counsel appearing for the appellant has filed memos dated 21.09.2022 seeking the permission of this Court to withdraw the Appeals.
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2. Recording the said memos, these Appeal Suits are dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.
(J.N.B.,J.) (N.A.V.,J.) 22.09.2022 Index : Yes/No (1/3) Internet : Yes sm Page 4 of 6 https://www.mhc.tn.gov.in/judis WA(MD)Nos.113 & 114 of 2013 To:
1.The Principal District Court, Thoothukudi.
2.The District Collector, Tuticorin.
3.The Special District Revenue Officer, (Land Acquisition), Virudhunagar.
Page 5 of 6https://www.mhc.tn.gov.in/judis WA(MD)Nos.113 & 114 of 2013 J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
sm Common Judgment made in A.S.(MD)Nos.113 & 114 of 2013 Dated 22.09.2022 Page 6 of 6 https://www.mhc.tn.gov.in/judis