WA(MD)No.1216 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 21.09.2022
CORAM
THE HON'BLE MRS JUSTICE J. NISHA BANU
AND
THE HON'BLE MR JUSTICE N. ANAND VENKATESH
W.A.(MD)No.1216 of 2013
and
M.P.(MD)No.1 of 2013, 1 of 2014
1.K.S.Kuppukannan
2.G.Nagarathinam
3.M.K.Jojo Abraham
4.S.Bharathi
5.T.Palanivel
6.R.Pugalenthi
7.R.Subburaj
8.S.Sridharan
9.P.Chellakumari ... Appellants/ Petitioners
/Vs./
1.The Principal Secretary to Government,
Finance (T&A) Department, Chennai-600 009.
2.The Commissioner of Treasuries and Accounts,
Panagal Building, Saidapet, Chennai-600 015.
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WA(MD)No.1216 of 2013
3.The Director of Social Welfare Department,
Sindadiripet, Chennai-600 002.
4.V.Kasthuri
5.N.Sekar
6.S.Kadhiravan
7.T.K.Lalitha
8.A.Vadivel
9.T.B.Rajendran
10.C.Meena
11.R.Sridharan
12.B.Poongothai
13.C.Senthil Kumar
14.N.Nirmala
15.N.E.Chitra
16.R.Arasu
17.N.Jayanthi
18.G.Indira
19.T.G.Jeyasankar
20.K.Gunasekari
21.S.Sasikala
22.G.Govindaraj
23.S.Karthick
24.V.Sundararaman
25.G.Kannan Udaya Singh
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WA(MD)No.1216 of 2013
26.S.Rajalakshmi
27.V.Nagalingam
28.M.Viswanathan
29.T.Leela Vinodhini ...Respondents/Respondents
PRAYER: Appeal filed under Clause 15 of the Letters Patent, praying this
Court, to set aside the order passed by this Court in WP(MD)No.7050 of
2013 dated 07.10.2013.
For Appellants : Mr.S.Visvalingam
For Respondents : Mr.D.Sasikumar
Additional Government Pleader (R1 to R3)
No appearance (For R4 to R29)
JUDGMENT
J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
The learned counsel appearing for the appellants submitted that nothing survives in this appeal and it has become infructuous.
Page 3 of 6https://www.mhc.tn.gov.in/judis WA(MD)No.1216 of 2013
2. Recording the same, this Writ Appeal is dismissed as infructuous.
No costs. Consequently, connected Miscellaneous Petitions are closed.
(J.N.B.,J.) (N.A.V.,J.) 21.09.2022 Index : Yes/No Internet : Yes sm Page 4 of 6 https://www.mhc.tn.gov.in/judis WA(MD)No.1216 of 2013 To:
1.The Principal Secretary to Government, Finance (T&A) Department, Chennai-600 009.
2.The Commissioner of Treasuries and Accounts, Panagal Building, Saidapet, Chennai-600 015.
3.The Director of Social Welfare Department, Sindadiripet, Chennai-600 002.
Page 5 of 6https://www.mhc.tn.gov.in/judis WA(MD)No.1216 of 2013 J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
sm Judgment made in W.A.(MD)No.1216 of 2013 Dated 21.09.2022 Page 6 of 6 https://www.mhc.tn.gov.in/judis