WA(MD)No.83 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 21.09.2022
CORAM
THE HON'BLE MRS JUSTICE J. NISHA BANU
AND
THE HON'BLE MR JUSTICE N. ANAND VENKATESH
W.A.(MD)No.83 of 2013
and
M.P.(MD)No.1 of 2013, 1 of 2015
& C.M.P.(MD)No.4141 of 2019
D.Jeyarani ... Appellant/ Petitioner
/Vs./
1.The Director of Public Health and Preventive Medicine,
Tenampet, Chennai – 600 006.
2.Deputy Director of Health Services,
Dindigul.
3.The Health Officer,
Primary Health Centre,
Uluppakudi, Dindigul. ...Respondents/Respondents
PRAYER: Appeal filed under Clause 15 of the Letters Patent, praying this
Court, challenging the order passed by this Court in WP(MD)No.16303 of
2012 dated 17.12.2012.
Page 1 of 4
https://www.mhc.tn.gov.in/judis
WA(MD)No.83 of 2013
For Appellant : Mr.M.Thirunavukarasu
for M/s.M.O.Thevan Kumar
For Respondents : Mr.D.Sasikumar
Additional Government Pleader
JUDGMENT
J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
The learned counsel appearing for the appellant submitted that nothing survives in this appeal and it has become infructuous. He has also made an endorsement to that effect.
2. Recording the same, this Writ Appeal is dismissed as infructuous.
No costs. Consequently, connected Miscellaneous Petitions are closed.
(J.N.B.,J.) (N.A.V.,J.) 21.09.2022 Index : Yes/No Internet : Yes sm Page 2 of 4 https://www.mhc.tn.gov.in/judis WA(MD)No.83 of 2013 To:
1.The Director of Public Health and Preventive Medicine, Tenampet, Chennai – 600 006.
2.Deputy Director of Health Services, Dindigul.
3.The Health Officer, Primary Health Centre, Uluppakudi, Dindigul.
Page 3 of 4https://www.mhc.tn.gov.in/judis WA(MD)No.83 of 2013 J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
sm Judgment made in W.A.(MD)No.83 of 2013 Dated 21.09.2022 Page 4 of 4 https://www.mhc.tn.gov.in/judis