W.A(MD)No.240 of 2011
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 21.09.2022
CORAM:
THE HONOURABLE MRS.JUSTICE J.NISHA BANU
and
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
W.A(MD)No.240 of 2011
C.Thilagavathi ... Appellant/Petitioner
Vs.
1.The Secretary,
Tamil Nadu Public Service Commission,
Omanthur Government Estate,
Chennai. ... 1st Respondent/Respondent No.1
2.R.Swaminathan ... 2nd Respondent/Respondent No.13
3.N.Arulmurugan
4.V.Jeyakumar
5.S.Gobi Doss
6.M.Ramasamy
7.S.Shanthi
8.R.Thiruvalarselvi
9.S.Mars
10.P.Ayyanan
11.A.Gnanagowri
12.R.Boopathi
13.M.Ramakrishnan
14.M.K.C.Subhashini
15.K.P.Magewwari
16.J.Angelo Irudayasamy
17.T.Arulmozhi Devi
18.R.Murugan
19.K.Munusamy
20.S.Senthilvel Murugan ... Respondents 3 to 20/
Respondents 2 to 12 and
14 to 20
https://www.mhc.tn.gov.in/judis
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W.A(MD)No.240 of 2011
PRAYER: Appeal filed under Clause 15 of the Letters Patent,
against the order dated 11.08.2010 made in W.P.No.12289 of 2008.
For Appellant : Mr.T.Lajapathi Roy
For R-1 : Mr.J.Anand Kumar
For R-2 to R-20 : No Appearance
JUDGMENT
************ J. NISHA BANU, J.
AND N. ANAND VENKATESH, J.
The subject matter of challenge in the present writ appeal pertains to the order passed by the learned Single Judge on 11.08.2010 wherein the final selection list published by the first respondent, dated 19.12.2008, was put to challenge and the appellant also sought for consequential direction to the first respondent to publish the selection list as per merit and marks obtained by the candidates.
2. Heard Mr.T.Lajapathi Roy, learned counsel for the appellant and Mr.K.K.Senthil, learned standing counsel for the first respondent.
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3. In the considered view of this Court, considering the nature of grievance that has been raised in this writ appeal, nothing may survive at this length of time since by now selection list would have been finalized and appointment orders would have been issued.
4. In view of the above, the writ appeal is closed. No Costs.
[J.N.B.,J.] & [N.A.V.,J.] 21.09.2022 Index : Yes/No Internet : Yes/No pm https://www.mhc.tn.gov.in/judis Page 3 of 4 W.A(MD)No.240 of 2011 J.NISHA BANU, J.
AND N.ANAND VENKATESH, J.
pm JUDGMENT MADE IN W.A(MD)No.240 of 2011 21.09.2022 https://www.mhc.tn.gov.in/judis Page 4 of 4