C.M.A.(MD)No.1270 of 2012
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
Dated :16.09.2022
CORAM
THE HONOURABLE MRS. JUSTICE R. THARANI
C.M.A.(MD)No.1270 of 2012
M.Devasahayam ... Appellant / Petitioner
Vs.
Elizabeth Stella Bai ... Respondent / Respondent
Prayer: This Civil Miscellaneous Appeal is filed under Section 55 of the
Divorce Act r/w Order 41 of C.P.C., to set aside the fair and decreetal order,
dated 03.02.2012 in I.D.O.P.No.No.8 of 2010 on the file of the Principal
District Court, Virudhunagar at Srivilliputhur.
For Appellant : Mr.C.Jeyaprakash
For Respondent : No Appearance
JUDGMENT
When the matter was taken up for hearing, the learned counsel for the petitioner sought leave of this Court to withdraw this appeal and he has also filed a memo to that effect.
1/2https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.1270 of 2012 R. THARANI, J.
vsd
2.In view of the same, this Civil Miscellaneous Appeal stands dismissed as withdrawn. No costs.
16.09.2022
Index : Yes/No
Internet : Yes/No
vsd
To
1.The Principal District Court, Virudhunagar at Srivilliputhur.
2.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.
C.M.A.(MD)No.1270 of 2012 2/2 https://www.mhc.tn.gov.in/judis