WP(MD)No.11194 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 12.09.2022
CORAM
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
W.P.(MD)No.11194 of 2013
and
M.P.(MD)No.1 of 2013
A.Prabakaran ... Petitioner
/Vs./
1.The District Collector,
Trichy.
2.The Commissioner of Police,
Trichy.
3.The Assistant Commissioner of Police,
Fort Police Station, Trichy.
4.The Inspector of Police,
Land Grabbing Special Wing,
Cantonment, Trichy.
5.The Sub-Inspector of Police,
Land Grabbing Special Wing,
Cantonment, Trichy.
6.The Inspector of Police,
Fort Police Station,
Trichy.
7.Ganesan Chettiar
8.Ismail
9.S.Nallathambi ... Respondents
https://www.mhc.tn.gov.in/judis
1/4
WP(MD)No.11194 of 2013
PRAYER:- Petition - filed under Article 226 of the Constitution of India, to
issue a Writ of Mandamus, directing the respondents 1 to 6 his men, agent,
servant or any one claiming under them not to involve in the civil dispute which
is the subject matter of A.S.No.1 of 2013 pending on the file of the learned II
Additional Sub Judge, Trichy filed as against the judgment and decree dated
25.02.2013 in O.S.No.340 of 2007 on the file of the learned I Additional
District Munsif and not to harass the petitioner.
For Petitioner : Mr.V.R.Shanmuganathan,
for Mr.AL.Kannan
For R1 to R6 : Mr.A.Thiruvadi Kumar,
Additional Public Prosecutor.
For R7 : No Appearance
For R8 : Mr.K.M.Karunakaran
For R9 : Mr.N.Anandakumar
ORDER
This Writ Petition was filed to forbear the respondent police from entertaining the complaint given by the private respondents on the ground of land grabbing, since there was a pending civil dispute between the parties.
2.When this writ petition was taken up for hearing, the learned Additional Public Prosecutor appearing for the official respondents, on instructions, submitted that the complaint itself has been closed.
https://www.mhc.tn.gov.in/judis 2/4 WP(MD)No.11194 of 2013
3.Recording the same, this Writ Petition is closed. No costs.
Consequently, connected miscellaneous petition is closed.
12.09.2022
Internet :Yes/No
Index :Yes/No
sm
To:
1.The District Collector, Trichy.
2.The Commissioner of Police, Trichy.
3.The Assistant Commissioner of Police, Fort Police Station, Trichy.
4.The Inspector of Police, Land Grabbing Special Wing, Cantonment, Trichy.
5.The Sub-Inspector of Police, Land Grabbing Special Wing, Cantonment, Trichy.
6.The Inspector of Police, Fort Police Station, Trichy.
https://www.mhc.tn.gov.in/judis 3/4 WP(MD)No.11194 of 2013 N.ANAND VENKATESH, J.
sm Order made in W.P.(MD)No.11194 of 2013 Dated:
12.09.2022 https://www.mhc.tn.gov.in/judis 4/4