W.A(MD)No.961 of 2015
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 05.09.2022
CORAM:
THE HONOURABLE MRS.JUSTICE J. NISHA BANU
and
THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH
W.A(MD)No.961 of 2015
and
M.P.(MD)No.1 of 2015
1.The The Electrical Inspector (Gov)
Electrical Inspector Office,
N.M.Bungalow Road,
Trichy-20.
2.The Chief Electrical Inspector to Government,
Industrial Estate,
Guindy,
Chennai.
3.The District Treasury,
Trichy. ... Appellants/Respondents
Vs.
R.J.Rajapandiyan ...Respondent /Petitioner
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https://www.mhc.tn.gov.in/judis
W.A(MD)No.961 of 2015
PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent
praying this Court to set aside the order passed by this Court in
W.P(MD)No.14501 of 2012, dated 31.07.2013.
For Appellants : Mr.D.Sasikumar,
Additional Government Pleader
For Respondent : Mr.B.Jameel Arasu
JUDGMENT
(Judgment of the court was delivered by N. ANAND VENKATESH, J.) Mr.D.Sasikumar, learned Additional Government Pleader appearing for the appellants submitted that during the pendency of this Writ Appeal, there was a subsequent development whereby, pursuant to the order passed by the Hon'ble Apex Court, dated 18.12.2019, the Ordinary Grade, Selection Grade and Special Grade scale of pay for the drivers was fixed and letter No.4866/CMPC/2013-14, dated 22.01.2020 was also issued by the Government. The copy of the same was also placed before us.
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2. Recording the submission of the learned Additional Government Pleader, this Writ Appeal is closed. No costs.
Consequently, connected miscellaneous petition is closed.
[J.N.B, J.] & [N.A.V., J.] 05.09.2022 Index:Yes/No Internet:Yes/No rm 3/4 https://www.mhc.tn.gov.in/judis W.A(MD)No.961 of 2015 J. NISHA BANU, J.
AND N. ANAND VENKATESH, J.
rm JUDGMENT MADE IN W.A(MD)No.961 of 2015 05.09.2022 4/4 https://www.mhc.tn.gov.in/judis