Madhya Pradesh High Court
Dr.Colonel Ravindra Singh ... vs State Of M.P. on 11 May, 2022
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 511 of 2011 (DR.COLONEL RAVINDRA SINGH BHADORIYA Vs STATE OF M.P. AND OTHERS) Dated : 11-05-2022 Parties through their counsel.
Arguments concluded. Judgment is reserved.
(SATISH KUMAR SHARMA) JUDGE Van VANDANA VERMA 2022.05.13 17:43:44
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