Kerala High Court
Abdul Rahim Cherukad vs State Of Kerala on 30 July, 2025
WP(C) NO. 16810 OF 2024 and connected cases
1
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 16810 OF 2024
PETITIONER:
THOMAS C.G,
AGED 55 YEARS
S/O. GEORGE, CHITTILAPPILLY HOUSE,
ASARI ROAD,NAMBAZHIKKAD P.O.,
THRISSUR, PIN - 680602
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
PALAKKAD, REPRESENTED BY ITS SECRETARY,
CIVIL STATION, PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
4 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
CIVIL STATION, PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
WP(C) NO. 16810 OF 2024 and connected cases
2
2025:KER:56444
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).19757/2024, 19855/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
3
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 19757 OF 2024
PETITIONER:
C.O. JOHNSON
AGED 66 YEARS
S/O. OUSEPH, CHEERAN HOUSE,
NEDUPUZHA P.O., THRISSUR DISTRICT, PIN - 680007
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
THRISSUR, REPRESENTED BY ITS SECRETARY,
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT., PIN - 680003
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY,
THRISSUR, CIVIL STATION,
AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
4
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
5
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 19855 OF 2024
PETITIONER:
KOULATH THAYYIL
AGED 49 YEARS
W/O. MUHAMMED KOLLAPARAMBAN,
KOLLAPARAMBAN HOUSE, PAZHEDAM,
KARAKUNNU, MALAPPURAM DISTRICT, PIN - 676123
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
CIVIL STATION, MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
6
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
7
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 21094 OF 2024
PETITIONER:
BASHEER KODIYATHUR MANNIL
AGED 53 YEARS
S/O UNNIMOYIN KODIYATHUR MANNIL,
CHEERATH HOUSE, KUNIYIL KIZHUPARAMBA P.O.,
MALAPPURAM., PIN - 673639
BY ADV SHRI.SAJEEV KUMAR K.GOPAL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
REPRESENTED BY ITS SECRETARY,
CIVIL STATION,
MALAPPURAM P.O,
MALAPPURAM DISTRICT., PIN - 676505
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM,
CIVIL STATION, MALAPPURAM P.O,
MALAPPURAM DISTRICT., PIN - 676505
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
WP(C) NO. 16810 OF 2024 and connected cases
8
2025:KER:56444
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
9
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 23170 OF 2024
PETITIONER:
KUNHARAMU C.K.
AGED 48 YEARS
S/O. MOYTHEENKOYA, NEELANGOTH HOUSE,
AYIKKARAPPADI P.O., CHERUKAVU,
MALAPPURAM DISTRICT, PIN - 673637
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM
REPRESENTED BY ITS SECRETARY,
CIVIL STATION,
MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
MALAPPURAM, CIVIL STATION,
MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
WP(C) NO. 16810 OF 2024 and connected cases
10
2025:KER:56444
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
11
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 24435 OF 2024
PETITIONER:
PAULOSE K.S.
AGED 52 YEARS
S/O. SCARIYA, KAVUNGAMPILLI HOUSE,
KOTTEKKULAM, KORENCHIRA P.O.,
ALATHUR, PALAKKAD DISTRICT, PIN - 678684
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
PALAKKAD
REPRESENTED BY ITS SECRETARY,
CIVIL STATION,
PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
PALAKKAD, CIVIL STATION, PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
WP(C) NO. 16810 OF 2024 and connected cases
12
2025:KER:56444
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH, SC, KERALA STATE ROAD
TRANSPORT CORPORATION KSRTC
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
13
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 25057 OF 2024
PETITIONER:
MRS. ASYA K.
AGED 65 YEARS
W/O. AVARANKUTTY HAJI, CHUNDATHIL HOUSE,
VALIYAPARAMBA P.O., PULIKKAL,
MALAPPURAM DISTRICT, PIN - 673637
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM, CIVIL STATION,
MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
WP(C) NO. 16810 OF 2024 and connected cases
14
2025:KER:56444
TRANSPORT BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN -
695014
BY ADV SHRI.AKHIL SURESH, SC, KERALA STATE ROAD
TRANSPORT CORPORATION KSRTC
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
15
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 26215 OF 2024
PETITIONER:
ABDUL RAHIM CHERUKAD
AGED 54 YEARS
S/O. ENI, CHERUKAD HOUSE, PATHAPPIRIYAM,
EDAVANNA, MALAPPURAM DISTRICT, PIN - 676123
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM
REPRESENTED BY ITS SECRETARY,
CIVIL STATION, MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM, CIVIL STATION,
MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
WP(C) NO. 16810 OF 2024 and connected cases
16
2025:KER:56444
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
17
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 32065 OF 2024
PETITIONER:
S. SUBATHIRA
AGED 53 YEARS
W/O. SELVARAJ, MANOHARA NIVAS,
AYYANTHOLE, POONKUNNAM P.O.,
THRISSUR DISTRICT, PIN - 680002
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
KOZHIKODE
REPRESENTED BY ITS SECRETARY,
CIVIL STATION, KOZHIKODE DISTRICT, PIN - 673020
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
KOZHIKODE, CIVIL STATION,
KOZHIKODE DISTRICT, PIN - 673020
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
18
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
19
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 32187 OF 2024
PETITIONER:
NIJESH S.
AGED 28 YEARS
S/O. SREENIVASAN, SREYAS, MORAYUR P.O.,
MONGAM, MALAPPURAM DISTRICT, PIN - 673642
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
MALAPPURAM DISTRICT, PIN - 676505
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
WP(C) NO. 16810 OF 2024 and connected cases
20
2025:KER:56444
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP, SRI. AKHIL SURESH, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
21
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 33299 OF 2024
PETITIONER:
SURESH U.M.
AGED 45 YEARS
S/O. MOHANAN U., UNITHIRI HOUSE,
AAKODI LANE, MULANGUNNATHUKAVU P.O.,
THRISSUR DISTRICT, PIN - 680581
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
PALAKKAD P.O., PALAKKAD DISTRICT, PIN - 678001
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
CIVIL STATION, PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
22
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
23
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 36618 OF 2024
PETITIONER:
ROSILY DEVASSY,
AGED 67 YEARS
W/O. DEVASSY, THEKKEKKARA HOUSE,
CHITTILAPILLY P.O.,
THRISSUR DISTRICT, PIN - 680551
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
THRISSUR, CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT, PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
WP(C) NO. 16810 OF 2024 and connected cases
24
2025:KER:56444
BY ADV SHRI.AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
25
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 36641 OF 2024
PETITIONER:
BABU A.K.
AGED 52 YEARS
S/O. KRISHNANKUTTY, PUNCHADATH HOUSE,
KANNARA P.O., PEECHI,
THRISSUR DISTRICT, PIN - 680652
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, THRISSUR
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, THRISSUR,
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT., PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
26
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
27
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 36823 OF 2024
PETITIONER:
JOSE V.K.,
AGED 51 YEARS
S/O. KOSHY, VALAYIL HOUSE, AKKODI LANE,
VELAPPAYA POST, KILLANNUR VILLAGE,
THRISSUR DISTRICT, PIN - 680596
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
4 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, THRISSUR,
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT, PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
28
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
29
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 36829 OF 2024
PETITIONER:
BABU A.K.
AGED 52 YEARS
S/O. KRISHNANKUTTY, PUNCHADATH HOUSE,
KANNARA P.O., PEECHI,
THRISSUR DISTRICT, PIN - 680652
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, THRISSUR
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, THRISSUR,
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT, PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
30
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
31
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 36869 OF 2024
PETITIONER:
JOY M.P.,
AGED 64 YEARS
S/O. PAILY, MEKKATTIL HOUSE, ELANADU P.O.,
THRISSUR DISTRICT, PIN - 680586
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, THRISSUR,
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
AYYANTHOLE,THRISSUR DISTRICT, PIN - 680003
4 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, THRISSUR,
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT, PIN - 680003
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695014
WP(C) NO. 16810 OF 2024 and connected cases
32
2025:KER:56444
BY ADV SHRI.AKHIL SURESH
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
33
2025:KER:56444
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 30TH DAY OF JULY 2025 / 8TH SRAVANA, 1947
WP(C) NO. 46127 OF 2024
PETITIONER:
SATHEESHKUMAR K.,
AGED 46 YEARS
S/O. KESAVAN, KALAVATHUPADAM HOUSE,
UDAPPALLOOR, VANDAZHI,
PALAKKAD DISTRICT, PIN - 678705
BY ADVS.
SHRI.SAJU J.VALLYARA
SMT.MARIA ANGEL
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLES DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
REPRESENTED BY ITS SECRETARY, CIVIL STATION,
PALAKKAD P.O., PALAKKAD DISTRICT, PIN - 678001
4 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, PALAKKAD,
CIVIL STATION, PALAKKAD P.O.,
PALAKKAD DISTRICT, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, PATTOM,
WP(C) NO. 16810 OF 2024 and connected cases
34
2025:KER:56444
THIRUVANANTHAPURAM, PIN - 695014
OTHER PRESENT:
SMT. SURYA BINOY, SR. GP, SRI. AKHIL SURESH, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2025, ALONG WITH WP(C).16810/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16810 OF 2024 and connected cases
35
2025:KER:56444
JUDGMENT
[WP(C) Nos.16810/2024, 19757/2024, 19855/2024, 21094/2024, 23170/2024, 24435/2024, 25057/2024, 26215/2024, 32065/2024, 32187/2024, 33299/2024, 36618/2024, 36641/2024, 36823/2024, 36829/2024, 36869/2024, 46127/2024] The common issue in these writ petitions pertains to the refusal of the respondents to renew the permits of the stage carriage operators as LSOS and granting permits only as ordinary service, in view of a notification dated 3-5-2023.
2. Both sides submit that these cases are covered by the judgment of this Court in W.P.(C) No.18290/2023 and connected cases and which is confirmed in W. A No. 1821/2024 and connected cases, wherein the notification relied on was quashed, and the same applies to the stage carriages plying in routes less than 140 Kilometres.
3. Given the above, these writ petitions are hereby allowed. The interim orders granted in these cases are made absolute. However, it is made clear that this judgment will be subject to any decision to be passed in the appeal against the judgment of the Division Bench referred to above.
Sd/-
MOHAMMED NIAS C.P. JUDGE LU WP(C) NO. 16810 OF 2024 and connected cases 36 2025:KER:56444 APPENDIX OF WP(C) 19757/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
P. ST. 8/2300/1997 ISSUED TO SRI. DAVIS C.O. IN RESPECT OF STAGE CARRIAGE KL-08-BG-5455 AS L.S.O.S. DATED 08.05.2018 EXHIBIT P2 TRUE PHOTOCOPY OF THE TEMPORARY PERMIT VIDE NO. KL2023-TEMP-1201A ISSUED TO SRI. DIJO DAVIS IN RESPECT OF STAGE CARRIAGE KL-08-BG- 5455 AS L.S.O.S. DATED 18.01.2023 EXHIBIT P3 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT VIDE ORDER NO. C4/08C/502/2023 DATED 20.09.2023 EXHIBIT P5 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL88/2300/1997 IN RESPECT OF STAGE CARRIAGE KL-08-BG-5455 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 30.11.2023 WP(C) NO. 16810 OF 2024 and connected cases 37 2025:KER:56444 APPENDIX OF WP(C) 19855/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
P. ST. 10/693/2001 ISSUED TO SRI. MUHMMED IN RESPECT OF STAGE CARRIAGE KL-10-AU-9495 AS L.S.O.S. EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/693/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-9495 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE WP(C) NO. 16810 OF 2024 and connected cases 38 2025:KER:56444 APPENDIX OF WP(C) 21094/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL 58 R 0800 IN THE NAME OF SHIHABUDEEN P.P EXHIBIT P2 TRUE COPY OF THE AGENDA OF THE MEETING OF THE 3RD RESPONDENT HELD ON 18-12-2023 PERTAINING TO ITEM NO.4 EXHIBIT P3 TRUE COPY OF THE DECISION OF THE 3RD RESPONDENT HELD ON 18-12-2023 PERTAINING TO ITEM NO.4 EXHIBIT P4 TRUE COPY OF THE PERMIT ISSUED IN THE NAME OF THE PETITIONER IN RESPECT OF THE STAGE CARRIAGE KL 58 R 0800 DATED 30-05-2024 EXHIBIT P5 TRUE PHOTO COPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN W.P (C) NO.16201/2024 DATED 23-04-2024 OF THIS HON'BLE COURT WP(C) NO. 16810 OF 2024 and connected cases 39 2025:KER:56444 APPENDIX OF WP(C) 23170/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/160/2002 IN RESPECT OF STAGE CARRIAGE KL-59-H-2028 ISSUED BY THE 4TH RESPONDENT TO SRI. PRAKASH AS LSOS DATED 14.07.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/160/2002 IN RESPECT OF STAGE CARRIAGE KL-59-H-2028 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 24.06.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 16201/2024 DATED 23.04.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 40 2025:KER:56444 APPENDIX OF WP(C) 24435/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 05-AH-4972 ISSUED BY THE 4TH RESPONDENT TO SRI. C.O.VINCENT AS LSOS DATED 03.05.2021 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 05-AH-4972 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.09.2023 EXHIBIT P4 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/66/2002 IN RESPECT OF STAGE CARRIAGE KL- 49-P-8739 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.02.2024 EXHIBIT P5 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 41 2025:KER:56444 APPENDIX OF WP(C) 25057/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
P.ST.10/111/2003 IN RESPECT OF STAGE CARRIAGE KL-10-AU-6100 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 02.11.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/111/2003 IN RESPECT OF STAGE CARRIAGE KL-65-P-6967 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 29.06.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 42 2025:KER:56444 APPENDIX OF WP(C) 26215/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
P.ST.10/6152/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AB-2237 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 29.08.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/6152/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AT-1530 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 09.07.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 43 2025:KER:56444 APPENDIX OF WP(C) 32065/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE PHOTOCOPY OF THE PROCEEDINGS (C/171/2023-KL11) DATED 06.08.2024 OF THE 3RD RESPONDENT BY CIRCULATION EXHIBIT P3 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 44 2025:KER:56444 APPENDIX OF WP(C) 32187/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/1900/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-5748 ISSUED BY THE 4TH RESPONDENT TO SRI. ARUN P. AS LSOS DATED 07.08.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL1010/1900/2001 IN RESPECT OF STAGE CARRIAGE KL-10-AU-5748 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 27.08.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 45 2025:KER:56444 APPENDIX OF WP(C) 33299/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL/9/SC/2019/19 IN RESPECT OF STAGE CARRIAGE KL-35-J-9660 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS LSOS DATED 18.08.2021 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL/9/SC/2019/19 IN RESPECT OF STAGE CARRIAGE KL-51-B-6700 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 24.01.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 25057/2024 DATED 12.07.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 46 2025:KER:56444 APPENDIX OF WP(C) 36618/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BG-5700 ISSUED BY THE 4TH RESPONDENT DATED 23.03.2019 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE EXTRACT OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 29 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 47 2025:KER:56444 APPENDIX OF WP(C) 36641/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BD-8555 ISSUED BY THE 4TH RESPONDENT DATED 16.01.2020 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE EXTRACT OF DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 20 ALONG WITH ITS TRUE ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 48 2025:KER:56444 APPENDIX OF WP(C) 36823/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF PETITIONER'S STAGE CARRIAGE KL-08- BZ-9982 ISSUED BY THE 4TH RESPONDENT DATED 18.04.2023 EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE SUPPLEMENTARY ITEM NO. 12 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 49 2025:KER:56444 APPENDIX OF WP(C) 36829/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF STAGE CARRIAGE KL-08-BD-4433 ISSUED BY THE 4TH RESPONDENT DATED NIL EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE SUPPLEMENTARY ITEM NO. 9 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 50 2025:KER:56444 APPENDIX OF WP(C) 36869/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT IN RESPECT OF PETITIONER'S STAGE CARRIAGE KL-48- 9741 ISSUED BY THE 4TH RESPONDENT DATED NIL EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE GO (P) NO.13/2023/TRANS. DATED 03.05.2023 (SRO NO. 537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE RELEVANT PAGE OF THE DECISION OF THE 3RD RESPONDENT DATED 13.08.2024 VIDE ITEM NO. 12 AND ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 32065/2024 DATED 10.09.2024 OF THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 51 2025:KER:56444 APPENDIX OF WP(C) 46127/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
P. ST. 9/4014/2006 DATED 18.9.2018 IN RESPECT OF STAGE CARRIAGE KL-49-500 ISSUED TO SRI. AKBAR ALI AS LSOS EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023(SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/4014/2006 IN RESPECT OF STAGE CARRIAGE KL-49-500 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 19.04.2024 EXHIBIT P4 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/4014/2006 IN RESPECT OF STAGE CARRIAGE KL-09-AK-4005 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER AS ORDINARY SERVICE DATED 28.06.2024 EXHIBIT P5 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 23170/2024 DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA WP(C) NO. 16810 OF 2024 and connected cases 52 2025:KER:56444 APPENDIX OF WP(C) 16810/2024 PETITIONER EXHIBITS :
EXHIBIT P1 TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE 3RD RESPONDENT HELD ON 18.03.2023 VIDE ITEM NO.64
EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTIFICATION VIDE G.O. (P) NO. 13/2023/TRANS. DATED 03.05.2023 (SRO NO.537/2023) ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO.
KL99/654/1996 IN RESPECT OF STAGE CARRIAGE KL-05-Z-1690 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER DATED 11.08.2023 EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C) NO. 16201/2024 DATED 23.04.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA // True Copy // PA To Judge