State Of Kerala vs Dr. Sudha R.K.

Citation : 2025 Latest Caselaw 1402 Ker
Judgement Date : 21 July, 2025

Kerala High Court

State Of Kerala vs Dr. Sudha R.K. on 21 July, 2025

Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
OP(KAT) Nos.157, 153 & 170 of 2025



                                        1

                                                        2025:KER:54201


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                        &

                 THE HONOURABLE MR. JUSTICE JOHNSON JOHN

     MONDAY, THE 21ST DAY OF JULY 2025 / 30TH ASHADHA, 1947

                         OP(KAT) NO. 157 OF 2025

         AGAINST THE ORDER DATED 10.02.2023 IN OA (EKM) NO.275
OF       2023      OF    KERALA        ADMINISTRATIVE   TRIBUNAL   AT
THIRUVANANTHAPURAM (ADDITIONAL BENCH, ERNAKULAM).
          ORDER DATED 14.03.2025 IN CP (EKM) NO.87 OF 2024 OF
KERALA      ADMINISTRATIVE        TRIBUNAL     AT   THIRUVANANTHAPURAM
(ADDITIONAL BENCH, ERNAKULAM).

PETITIONERS/RESPONDENTS 1 TO 3 IN O.A:

     1          STATE OF KERALA,
                REPRESENTED BY THE SECRETARY,
                DEPARTMENT OF HEALTH AND FAMILY WELFARE,
                SECRETARIAT, THIRUVANANTHAPURAM,
                KERALA, PIN - 695 001.

     2          THE DIRECTOR OF MEDICAL EDUCATION,
                DIRECTORATE OF MEDICAL EDUCATION,
                MEDICAL COLLEGE, KUMARAPURAM ROAD,
                THIRUVANANTHAPURAM KERALA., PIN - 695011.

     3          THE PRINCIPAL,
                GOVERNMENT MEDICAL COLLEGE, KANNUR, PARIYARAM,
                KANNUR DISTRICT,, KERALA., PIN - 670503.


                BY SENIOR GOVERNMENT PLEADER SRI.A.J.VARGHESE.
 OP(KAT) Nos.157, 153 & 170 of 2025



                                     2

                                                           2025:KER:54201



RESPONDENT/APPLICANT IN O.A:

           DR. SUNIL V.,
           S/O.VASUKUTTY, WORKING AS PROFESSOR,
           DEPARTMENT OF ORTHOPEDIC,
           GOVERNMENT MEDICAL COLLEGE,
           PARIYARAM,KANNUR DISTRICT-670503,
           RESIDING AT AMANTHRAN CHIRAVAKKU,
           THALIPARAMBA, KANNUR DISTRICT,
           KERALA, PIN - 670141



      THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR   ADMISSION   ON   21.07.2025,       ALONG   WITH   OP(KAT).153/2025,
170/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(KAT) Nos.157, 153 & 170 of 2025



                                        3

                                                        2025:KER:54201



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                        &

                 THE HONOURABLE MR. JUSTICE JOHNSON JOHN

     MONDAY, THE 21ST DAY OF JULY 2025 / 30TH ASHADHA, 1947

                         OP(KAT) NO. 153 OF 2025

         AGAINST THE ORDER DATED 20.11.2023 IN OA (EKM) NO.1035
OF       2022      OF    KERALA        ADMINISTRATIVE   TRIBUNAL   AT
THIRUVANANTHAPURAM (ADDITIONAL BENCH, ERNAKULAM.
         ORDER DATED 14.03.2025 IN CP (EKM) NO.88 OF 2024 OF
KERALA      ADMINISTRATIVE        TRIBUNAL     AT   THIRUVANANTHAPURAM
(ADDITIONAL BENCH, ERNAKULAM).

PETITIONERS/RESPONDENTS 1 TO 3 IN O.A:

     1          STATE OF KERALA,
                REPRESENTED BY THE SECRETARY,
                DEPARTMENT OF HEALTH AND FAMILY
                WELFARE,SECRETARIAT, THIRUVANANTHAPURAM,
                KERALA, PIN - 695001.

     2          THE DIRECTOR OF MEDICAL EDUCATION,
                DIRECTORATE OF MEDICAL EDUCATION,
                MEDICAL COLLEGE, KUMARAPURAM ROAD,
                THIRUVANANTHAPURAM, KERALA, PIN - 695011.

     3          THE PRINCIPAL,
                GOVERNMENT MEDICAL COLLEGE, KANNUR, PARIYARAM,
                KANNUR DISTRICT, KERALA, PIN - 670503.


                BY SENIOR GOVERNMENT PLEADER SRI.A.J.VARGHESE.
 OP(KAT) Nos.157, 153 & 170 of 2025



                                     4

                                                   2025:KER:54201



RESPONDENTS/APPLICANTS IN O.A:

    1        DR. BALAKRISHNAN VALLIYOT,
             S/O. KUNHIRAMAN NAMBIRA,
             PROFESSOR, DEPARTMENT OF MEDICINE,
             GOVERNMENT MEDICAL COLLEGE, PARIYARAM,
             KANNUR DISTRICT, KERALA, PIN - 670503.

    2        DR. RAJIV S.,
             S/O. V.S. SREEDHARAN NAIR,
             VICE PRINCIPAL AND PROFESSOR,
             DEPARTMENT OF DERMATOLOGY,
             GOVERNMENT MEDICAL COLLEGE,
             PARIYARAM, KANNUR DISTRICT
             RESIDING AT ABHIRAMAM, TEMPLE ROAD,
             PAYYANUR P.O., KANNUR DISTRICT,
             KERALA, PIN - 670307.

    3        DR. E.K. OMANA,
             W/O. DR. KUNHAMBU V.,
             WORKING AS ASSOCIATE PROFESSOR,
             DEPARTMENT OF OBSTERICS AND GYNACOLOGY,
             GOVERNMENT MEDICAL COLLEGE, PARIYARAM,
             KANNUR DISTRICT, RESIDING AT PODORA HOUSE,
             MOZHAKOM, KILAYKODE P.O, KASARGOD DISTRICT,
             KERALA, PIN - 671313.



     THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.07.2025, ALONG WITH OP(KAT).157/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(KAT) Nos.157, 153 & 170 of 2025



                                        5

                                                        2025:KER:54201



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                        &

             THE HONOURABLE MR. JUSTICE JOHNSON JOHN

   MONDAY, THE 21ST DAY OF JULY 2025 / 30TH ASHADHA, 1947

                       OP(KAT) NO. 170 OF 2025

        AGAINST THE ORDER DATED 14.03.2025 IN CP (EKM) NO.85 OF
2024 OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM
(ADDITIONAL BENCH, ERNAKULAM).
         ORDER DATED 20.11.2023 IN OA (EKM) NO.505 OF 2023 OF
KERALA     ADMINISTRATIVE        TRIBUNAL      AT   THIRUVANANTHAPURAM
(ADDITIONAL BENCH, ERNAKULAM).

PETITIONERS/RESPONDENTS 1 TO 3 IN O.A:

    1       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY,
            DEPARTMENT OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            KERALA, PIN - 695001.

    2       THE DIRECTOR OF MEDICAL EDUCATION,
            DIRECTORATE OF MEDICAL EDUCATION,
            MEDICAL COLLEGE, KUMARAPURAM ROAD,
            THIRUVANANTHAPURAM, KERALA, PIN - 695011.

    3       THE PRINCIPAL,
            GOVERNMENT MEDICAL COLLEGE, KANNUR, PARIYARAM,
            KANNUR DISTRICT, KERALA, PIN - 670503.


            BY SNIOR GOVERNMENT PLEADER A.J.VARGHESE.
 OP(KAT) Nos.157, 153 & 170 of 2025



                                     6

                                                  2025:KER:54201



RESPONDENT/APPLICANT IN O.A:

             DR. SUDHA R.K. ,
             D/O. P.R. KRISHNAN NAMBIAR,
             WORKING AS PROFESSOR,
             DEPARTMENT OF MEDICINE,
             GOVERNMENT MEDICAL COLLEGE,
             PARIYARAM, KANNUR DISTRICT-670503,
             RESIDING AT SIVA JYOTHI, EMBAT,
             PARIYARAM, KANNUR DISTRICT,
             KERALA - PIN -670503.



     THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.07.2025, ALONG WITH OP(KAT).157/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
        A.MUHAMED MUSTAQUE & JOHNSON JOHN, JJ.
          -----------------------------------------------
           OP(KAT) Nos.157, 153 & 170 of 2025
          -----------------------------------------------
           Dated this the 21st day of July, 2025.


                         JUDGMENT

A.MUHAMED MUSTAQUE, J.

It is noted that review applications are pending before the Kerala Administrative Tribunal based on the Government Order dated 21-11-2023. It was by noting the pendency of the review applications that this Court stayed the contempt proceedings.

2. The learned counsel for the respondents submits that the respondents have been working without salary for several months, and in spite of this, this Court did not interfere with the interim order passed by the Tribunal and no salary is paid.

3. We also note that, in the earlier round of litigation, we had observed that, if a remedy is available to the Government to seek review based on a subsequent Government Order, the Government was free to invoke such remedy. OP(KAT) Nos.157, 153 & 170 of 2025 -: 2 :- 2025:KER:54201 In such circumstances, we request the Tribunal to consider early disposal of the review applications. Accordingly, we order that the contempt proceedings shall remain stayed until the disposal of the review applications.

The Original petitions are disposed of accordingly.

Sd/- A.MUHAMED MUSTAQUE, JUDGE.

Sd/- JOHNSON JOHN, JUDGE.

amk OP(KAT) Nos.157, 153 & 170 of 2025 -: 3 :- 2025:KER:54201 APPENDIX OF OP(KAT) 153/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE APPOINTMENT ORDER NO.E2.550/94/ACME DATED 17.10.1995 ISSUED TO THE 1ST APPLICANT.

Annexure A2 TRUE COPY OF THE APPOINTMENT ORDER NO.E2.572/94/ACME DATED 14.11.1995 ISSUED TO THE 2ND APPLICANT.

Annexure A3 TRUE COPY OF THE APPOINTMENT ORDER NO.E2.1550/97/ACME DATED 30.08.1997 ISSUED TO THE 3RD APPLICANT.

Annexure A4 TRUE COPY OF THE NOTIFICATION NO.MC1- 34(41)/2010 DATED 17.09.2010.

Annexure A5 TRUE COPY OF THE ACT 13 OF 2019.

Annexure A6 TRUE COPY OF THE COMMUNICATION DATED 14.06.2019 WITH NUMBER E1/2174/04/GMCK ISSUED TO DR. K. PRABHAKARAN.

Annexure A7 TRUE COPY OF THE COMMUNICATOIN DATED 17.06.2020 WITH NUMBER E12402/2010/GMCK ISSUED TO DR.ABOOBAKKAR P.V. Annexure A8 TRUE COPY OF THE GO(MS) NO.

58/2022/H&FWD DATED 16.03.2022.

Annexure A9 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 07.10.2021 WITH FILE NUMBER HEALTH-S1/141/2021-HEALTH.

Annexure A10 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 08.06.2022 WITH COVERING OP(KAT) Nos.157, 153 & 170 of 2025 -: 4 :- 2025:KER:54201 LETTER DATED 24.06.2022 WITH NUMBER 55/AS1/2022.

Annexure A11 TRUE COPY OF THE INTERIM ORDER DATED 04.07.2022 IN W.P.(C ) NO. 12070 OF 2022.

Annexure R1(a) TRUE COPY OF THE GO (MS) NO.

169/2017/H&FWD DATED 28.11.2017.

Annexure R1(b) TRUE COPY OF THE GO(MS) NO.

316/2023/H&FWD DATED 21.11.2023.

Annexure P1 TRUE COPY OF THE INTERIM ORDER IN OA(EKM) 1035/2022 DATED 20.11.2023 OF THE HONOURABLE TRIBUNAL Annexure P2 TRUE COPY OF THE NOTICE DATED 14.03.2024 SUBMITTED BY THE APPLICANTS TO THE 3RD RESPONDENT Annexure RA(1) TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE TRIBUNAL DATED 15.07.2022 IN OA(EKM) NO. 1035 OF 2022.

Annexure RA(2) TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE TRIBUNAL DATED 20.11.2023 IN OA(E) NO. 1035 OF 2022.

Annexure RA(3) TRUE COPY OF THE GO(MS) NO.

316/2023/H&FWD D DATED 21.11.2023.

Annexure RA(4) TRUE COPY OF THE JUDGMENT IN OP(KAT) NO.

436/2024 DATED 04.12.2024.

Exhibit P1 A PHOTOCOPY OF THE O.A. (EKM) NO. 1035 OF 2022 Exhibit P2 TRUE COPY OF THE ORDER DATED 15.07.2022 OP(KAT) Nos.157, 153 & 170 of 2025 -: 5 :- 2025:KER:54201 IN OA (EKM) NO. 1035 OF 2022.

Exhibit P3 TRUE COPY OF THE REPLY STATEMENT DATED 21/02/2023 FILED BY THE 2ND RESPONDENT.

Exhibit P4 A TRUE COPY OF THE REPLY STATEMENT DATED 01/05/2023 FILED BY THE 3RD RESPONDENT.

Exhibit P5 A TRUE COPY OF THE ORDER DATED 20.11.2023 IN OA (EKM) NO. 1035 OF 2022.

Exhibit P6 A TRUE COPY OF THE REPLY STATEMENT DATED 06/06/2024 OF THE 1ST RESPONDENT.

Exhibit P7 TRUE COPY OF THE CP(EKM) NO. 88 OF 2024 IN OA (EKM) NO. 1035 OF 2022.

Exhibit P8 TRUE COPY OF THE ORDER DATED 09.07.2024 IN CP(EKM) NO. 88 OF 2024 IN OA (EKM) NO. 1035 OF 2022.

Exhibit P9 A TRUE COPY OF THE ORDER DATED 30.09.2024 IN CP(EKM) NO. 88 OF 2024 IN OA(EKM) NO. 1035 OF 2022 Exhibit P10 A TRUE COPY OF THE ABOVE JUDGMENT DATED 04.12.2024 IN OP(KAT) NO. 436 OF 2024 AND CONNECTED CASES.

Exhibit P11 A TRUE COPY OF THE ABOVE REVIEW APPLICATION (EKM) NO.5 OF 2024 IN OA (EKM) NO. 1035 OF 2022.

Exhibit P12 A TRUE COPY OF THE ABOVE ORDER DATED 14.03.2025 IN CP(EKM) NO. 88 OF 2024 IN OA (EKM) NO.1035 OF 2022.

OP(KAT) Nos.157, 153 & 170 of 2025 -: 6 :- 2025:KER:54201 OP (KAT) NO.170 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE APPOINTMENT ORDER NO.E2.233/96/ACME DATED 23.04.1996 OF THE APPLICANT.

Annexure A2 TRUE COPY OF THE NOTIFICATION NO.MC1- 34(41)/2010 DATED 17.09.2010.

Annexure A3 TRUE COPY OF THE KERALA CO-

OPERATIVEHOSPITAL COMPLEX THE ACADEMY OF MEDICAL SCIENCES AND ALLLIED INSTITUTIONS(TAKING OVER AND ADMINISTRATION) ACT, 2019.

Annexure A4 TRUE COPY OF THE COMMUNICATION DATED 14.06.2019 WITH NUMBER E1/2174/04/GMCK ISSUED TO DR. K. PRABHAKARAN.

Annexure A5 TRUE COPY OF THE COMMUNICATOIN DATED 17.06.2020 WITH NUMBER E12402/2010/GMCK ISSUED TO DR.ABOOBAKKAR P.V. Annexure A6 TRUE COPY OF THE COMMUNICATION NO.E1/746/99/GMCKNR DATED 18.10.2022 Annexure A7 TRUE COPY OF THE GO(MS) NO.

58/2022/H&FWD DATED 16.03.2022.

Annexure A8 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 07.10.2021 WITH FILE NUMBER HEALTH-S1/141/2021-HEALTH.

Annexure A9 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 08.06.2022 WITH COVERING LETTER DATED 24.06.2022 WITH NUMBER 55/AS1/2022.

OP(KAT) Nos.157, 153 & 170 of 2025 -: 7 :- 2025:KER:54201 Annexure A10 TRUE COPY OF THE INTERIM ORDER IN OA(EKM) NO.1035 OF 2022.

Annexure A11 TRUE COPY OF THE INTERIM ORDER DATED 10.02.2023 IN OA (EKM) NO. 275 OF 2023.

Annexure A12 TRUE COPY OF THE LETTER NO.GMCKNR/5528/2021-G1 DATED 30.06.2023 FROM 3RD RESPONDENT TO 2ND RESPONDENT.

Annexure A13 TRUE COPY OF THE LETTER NO.E1/1160/2023/GMCKNR DATED 19.07.2023 FROM 3RD RESPONDENT TO 2ND RESPONDENT.

Annexure A14 TRUE COPY OF THE REPRESENTATION DATED 08.09.2023 FROM THE APPLICANTS TO THE 2ND RESPONDENT.

Annexure P1 TRUE COPY OF THE INTERIM ORDER IN OA(EKM) NO. 505 OF 2023 DATED 20.11.2023 OF THE HON'BLE TRIBUNAL.

Annexure P2 TRUE COPY OF THE NOTICE DATED 14.03.2024 SUBMITTED BY THE APPLICANTS TO THE 3RD RESPONDENT.

Annexure RA(1) TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE TRIBUNAL DATED 20.11.2023 IN OA(E) NO. 505 OF 2023.

Annexure RA(2) TRUE COPY OF THE GO(MS) NO.

316/2023/H&FWD D DATED 21.11.2023.

Annexure RA(3) TRUE COPY OF THE JUDGMENT IN OP(KAT) NO.

443/2024 DATED 04.12.2024.

Exhibit P1 A PHOTOCOPY OF THE O.A. (EKM) NO. 505 OF OP(KAT) Nos.157, 153 & 170 of 2025 -: 8 :- 2025:KER:54201 2023 ALONG WITH ANNEXURES.

Exhibit P2 TRUE COPY OF THE ORDER DATED 27.03.2023 IN OA (EKM) NO. 505 OF 2023.

Exhibit P3 TRUE COPY OF THE MA NO.... OF 2023 IN OA (EKM) NO. 505 OF 2023.

Exhibit P4 A TRUE COPY OF THE ORDER DATED 20.11.2023 IN OA(EKM) NO. 505 OF 2023.

Exhibit P5 A TRUE COPY OF THE CP(EKM) NO. 85 OF 2024 IN OA (EKM) NO.505 OF 2023.

Exhibit P6 A TRUE COPY OF THE ORDER DATED 09.07.2024 IN CP(EKM) NO. 85 OF 2024 IN OA (EKM) NO.505 OF 2023.

Exhibit P7 TRUE COPY OF THE ORDER DATED 30.09.2024 IN CP(EKM) NO. 85 OF 2024 IN OA(EKM) NO. 505 OF 2023 Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 04.12.2024 IN OP(KAT) NO. 443 OF 2024 AND CONNECTED CASES.

Exhibit P9 A TRUE COPY OF THE REVIEW APPLICATION (EKM) NO.6 OF 2024 IN OA (EKM) NO. 505 OF 2023.

Exhibit P10 A TRUE COPY OF THE ORDER DATED 14.03.2025 IN CP(EKM) NO.85 OF 2024 IN OA (EKM) NO.505 OF 2023.

OP(KAT) Nos.157, 153 & 170 of 2025 -: 9 :- 2025:KER:54201 APPENDIX OF OP(KAT) 157/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE APPOINTMENT ORDER NO.E2.233/96/ACME DATED 23.04.1996 OF THE APPLICANT ALONGWITH TYPED COPY Annexure A2 TRUE COPY OF THE NOTIFICATION NO.MC1- 34(41)/2010 DATED 17.09.2010.

Annexure A3 TRUE COPY OF THE KERALA CO-

OPERATIVEHOSPITAL COMPLEX THE ACADEMY OF MEDICAL SCIENCES AND ALLLIED INSTITUTIONS(TAKING OVER AND ADMINISTRATION) ACT, 2019.

Annexure A4 TRUE COPY OF THE COMMUNICATION DATED 14.06.2019 WITH NUMBER E1/2174/04/GMCK ISSUED TO DR. K. PRABHAKARAN.

Annexure A5 TRUE COPY OF THE COMMUNICATOIN DATED 17.06.2020 WITH NUMBER E12402/2010/GMCK ISSUED TO DR.ABOOBAKKAR P.V Annexure A6 TRUE COPY OF THE COMMUNICATION NO.E1/746/99/GMCKNR DATED 18.10.2022.

Annexure A7 TRUE COPY OF THE GO(MS) NO.

58/2022/H&FWD DATED 16.03.2022.

Annexure A8 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 07.10.2021 WITH FILE NUMBER HEALTH-S1/141/2021-HEALTH Annexure A9 TRUE COPY OF THE MINUTES OF HIGH LEVEL MEETING DATED 08.06.2022 WITH COVERING LETTER DATED 24.06.2022 WITH NUMBER OP(KAT) Nos.157, 153 & 170 of 2025 -: 10 :- 2025:KER:54201 55/AS1/2022.

Annexure A10 TRUE COPY OF THE INTERIM ORDER DATED 15- 07-2022 IN OA(EKM) NO.1035 OF 2022.

Annexure A11 TRUE COPY OF THE LETTER NO.GMCKNR/5528/2021-G1 DATED 30.06.2023 FROM 3RD RESPONDENT TO 2ND RESPONDENT Annexure A12 TRUE COPY OF THE LETTER NO.E1/1160/2023/GMCKNR DATED 19.07.2023 FROM 3RD RESPONDENT TO 2ND RESPONDENT Annexure A13 TRUE COPY OF THE REPRESENTATION DATED 08.09.2023 FROM THE APPLICANTS TO THE 2ND RESPONDENT Annexure P1 TRUE COPY OF THE INTERIM ORDER IN OA(EKM) NO. 275 OF 2023 DATED 20.11.2023 OF THE HON'BLE TRIBUNAL.

Annexure P2 TRUE COPY OF THE NOTICE DATED 14.03.2024 SUBMITTED BY THE APPLICANTS TO THE 3RD RESPONDENT.

Annexure RA(1) TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE TRIBUNAL DATED 20.11.2023 IN OA(E) NO. 275 OF 2023.

Annexure RA(2) TRUE COPY OF THE GO(MS) NO.

316/2023/H&FWD D DATED 21.11.2023.

Annexure RA(3) TRUE COPY OF THE JUDGMENT IN OP(KAT) NO.

437/2024 DATED 04.12.2024.

Exhibit P1 A PHOTOCOPY OF THE O.A. (EKM) NO. 275 OF 2023 ALONG WITH ANNEXURES OP(KAT) Nos.157, 153 & 170 of 2025 -: 11 :- 2025:KER:54201 Exhibit P2 TRUE COPY OF THE ORDER DATED 10.02.2023 IN OA (EKM) NO. 275 OF 2023.

Exhibit P3 TRUE COPY OF THE MA (EKM) NO.... OF 2023 IN OA (EKM) NO. 275 OF 2023.

Exhibit P4 A TRUE COPY OF THE ORDER DATED 20.11.2023 IN OA(EKM) NO. 275 OF 2023.

Exhibit P5 A TRUE COPY OF CP(EKM) NO. 87 OF 2024 IN OA (EKM) NO. 275 OF 2023.

Exhibit P6 A TRUE COPY OF THE ORDER DATED 09.07.2024 IN CP(EKM) NO. 87 OF 2024 IN OA (EKM) NO. 275 OF 2023.

Exhibit P7 TRUE COPY OF THE ORDER DATED 30.09.2024 IN CP(EKM) NO. 87 OF 2024 IN OA(EKM) NO. 275 OF 2023.

Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 04.12.2024 IN OP(KAT) NO. 437 OF 2024 AND CONNECTED CASES.

Exhibit P9 A TRUE COPY OF THE ABOVE REVIEW APPLICATION (EKM) NO.7 OF 2024 IN OA (EKM) NO. 275 OF 2023.

Exhibit P10 A TRUE COPY OF THE ABOVE ORDER DATED 14.03.2025 IN CP(EKM) NO. 87 OF 2024 IN OA (EKM) NO. 275 OF 2023.