Kerala High Court
Nair Service Society Karayogam No. 393 vs Jolly Jose on 7 August, 2025
2025:KER:59485
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
THURSDAY, THE 7TH DAY OF AUGUST 2025 / 16TH SRAVANA, 1947
OP(C) NO. 1916 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 30.07.2025 IN OS NO.144 OF
2024 OF MUNSIFF COURT, RANNI ARISING OUT OF THE ORDER/JUDGMENT
DATED 30.07.2025 IN OS NO.144 OF 2024 OF MUNSIFF COURT, RANNI
PETITIONER:
NAIR SERVICE SOCIETY KARAYOGAM NO. 393
MEKOZHOOR P.O., REPRESENTED BY ITS PRESIDENT,
VISWANATHAN NAIR, AGED 67 YEARS, S/O. LATE SANKARA
KURUP RESIDING AT KONNAKOTTU HOUSE, MEKOZHOOR P.O.,
PIN-689678, MEKOZHOOR MURI, MYLAPRA VILLAGE,
KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT,
PIN - 689671
BY ADVS.
SRI.D.KISHORE
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
SHRI.ANANT KISHORE
RESPONDENTS:
1 JOLLY JOSE
AGED 56 YEARS
W/O. LATE JOSE ABRAHAM, RESIDING IN PADINJAREMANNIL
HOUSE, NELLIKKAMANNIL, RANNI, NOW RESIDING AT
PADINJARAEMANNIL HOUSE, MANJADI P.O., PIN-689105,
KUTTAPUZHA VILLAGE, THIRUVALLA TALUK, PIN - 689103
2 JERIN JOSE ABRAHAM
AGED 27 YEARS
S/O. LATE JOSE ABRAHAM, RESIDING AT PADINJARAEMANNIL
HOUSE,NELLIKKAMANNIL, RANNI, NOW RESIDING AT
PADINJAREMANNIL HOUSE, MANJADI P.O., PIN-689105,
KUTTAPUZHA VILLAGE, THIRUVALLA TALUK, PIN - 689103
OP(C) NOs. 1918 of 2025 2
& 1916 of 2025
2025:KER:59485
3 JOSELY
AGED 30 YEARS
D/O. LATE JOSE ABRAHAM, RESIDING AT
PADINJARAEMANNIL HOUSE, NELLIKKAMANNIL, RANNI, NOW
RESIDING AT PADINJAREMANNIL HOUSE, MANJADI P.O.,
PIN-689105, KUTTAPUZHA VILLAGE, THIRUVALLA TALUK,
PIN - 689103
4 STATE OF KERALA
REPRESENTED BY DISTRICT COLLECTOR, PATHANAMTHITTA,
PIN - 689645
5 TAHSILDAR,(LR)
RANNI TALUK OFFICE, RANNI, PATHANAMTHITTA
DISTRICT, PIN - 689672
OTHER PRESENT:
SMT. K.G. SAROJINI, GP FOR R4 AND R5
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2025, ALONG WITH OP(C).1918/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
OP(C) NOs. 1918 of 2025 3
& 1916 of 2025
2025:KER:59485
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
THURSDAY, THE 7TH DAY OF AUGUST 2025 / 16TH SRAVANA, 1947
OP(C) NO. 1918 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 30.07.2025 IN OS
NO.131 OF 2024 OF MUNSIFF COURT, RANNI
PETITIONER:
NAIR SERVICE SOCIETY KARAYOGAM NO. 393
MEKOZHOOR P.O., REPRESENTED BY ITS PRESIDENT,
VISWANATHAN NAIR, AGED 67 YEARS, S/O. LATE SANKARA
KURUP RESIDING AT KONNAKOTTU HOUSE, MEKOZHOOR
P.O., PIN-689678, MEKOZHOOR MURI, MYLAPRA VILLAGE,
KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT, PIN -
689671
BY ADVS.
SRI.D.KISHORE
SMT.MEERA GOPINATH
SRI.R.MURALEEKRISHNAN (MALAKKARA)
SHRI.ANANT KISHORE
RESPONDENTS:
1 JOLLY JOSE
AGED 60 YEARS
W/O. LATE JOSE ABRAHAM, RESIDING AT
PADINJAREMANNIL HOUSE, NELLIKKAMANNIL, RANNI, NOW
OP(C) NOs. 1918 of 2025 4
& 1916 of 2025
2025:KER:59485
RESIDING AT PADINJAREMANNIL HOUSE, MEENTHALAKKARA,
PIN-689105, KUTTAPUZHA VILLAGE, THIRUVALLA TALUK,
PIN - 689103
2 JOSE P THOMAS
AGED 65 YEARS
FATHER'S NAME NOT KNOWN, RESIDING AT PADINJARE
PUTHENVEETTIL, KANNAMKODE P.O., KANNAMCODE MURI,
ADOOR VILLAGE, ADOOR TALUK, PIN - 691523
3 CAVUNAL RUBBER ESTATE
ADOOR TOWER, 2ND FLOOR, ADOOR P.O., PATHANAMTHITTA
DISTRICT, REPRESENTED BY ITS MANAGING DIRECTOR.
(IMPLEADED AS ADDL. DEFENDANT IN I.A. 3/2024), PIN
- 691523
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2025, ALONG WITH OP(C).1916/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
OP(C) NOs. 1918 of 2025 5
& 1916 of 2025
2025:KER:59485
JUDGMENT
(Dated this the 7th day of August, 2025) The learned Government pleader takes notice for the respondents 4 and 5 in O.P.(C).No.1916 of 2025.
2. These Original petitions are filed by the petitioner for issuing direction to the Munsiff's Court, Ranni to issue certified copy of the common orders passed on 30.07.2025 in I.A.No.2/2024 and I.A.No.3/2024 in O.S.No.144/2024 and orders on I.A.No.9/2024 in O.S.No.131/2024.
3. It is submitted that an injunction order was passed against the petitioner and in favour of the respondent on 30.07.2025, and copy applications were filed on 02.08.2025, but the certified copy of the orders was not issued.
4. Considering the facts and circumstances of the case, these original petitions are disposed of with a direction to the Munsiff's Court, Ranni, to issue a certified copy of the common orders passed in both the suits within three weeks on or before OP(C) NOs. 1918 of 2025 6 & 1916 of 2025 2025:KER:59485 11.08.2025.
Meanwhile, the operation of the order passed by the court is kept abeyancce for 15 days from today.
The petitioners also libertty to file application for seeking carbon copy of the said order.
Sd/-
K. NATARAJAN JUDGE vnk/-
OP(C) NOs. 1918 of 2025 7& 1916 of 2025 2025:KER:59485 APPENDIX OF OP(C) 1918/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN O.S. 131/2024 DATED 14.10.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P1(a) TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A. 1/2024 IN O.S. 131/2024 DATED 14.10.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P1(b) TRUE COPY OF THE OBJECTION FILED BY THE 1ST DEFENDANT TO EXHIBIT P1(A) Exhibit P2 TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A. 3/2024 IN O.S. 131/2024 DATED 15.11.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P3 TRUE COPY OF THE WRITTEN STATEMENT DATED 23.11.2024 FILED BY THE 1ST DEFENDANT IN O.S. 131/2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P4 TRUE COPY OF THE WRITTEN STATEMENT AND COUNTER CLAIM DATED 15.11.2024 FILED BY THE DEFENDANTS 2 AND 3 IN O.S. 131/2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P5 TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A. 9/2024 IN O.S. 131/2024 DATED 15.11.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P6 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER TO EXHIBIT P5 OP(C) NOs. 1918 of 2025 8 & 1916 of 2025 2025:KER:59485 APPENDIX OF OP(C) 1916/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN O.S. 144/2024 DATED 14.11.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P2 TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A. 2/2024 IN O.S. 144/2024 DATED 14.11.2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P2(a) TRUE COPY OF THE OBJECTION DATED 13.12.2024 FILED BY THE 1ST COUNTER PETITIONER TO I.A. 2/2024 IN O.S. 144/2024 ON THE FILES OF MUNSIFFS COURT, RANNI Exhibit P3 TRUE COPY OF THE AFFIDAVIT AND PETITION IN I.A. 3/2024 IN O.S. 144/2024 DATED 14.11.2024 ON THE FILES OF MUNSIFFS COURT, RANNI