Kerala High Court
State Of Kerala vs Tiju K.John on 25 September, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
WA NO. 1031 OF 2024
AGAINST JUDGMENT DATED 17.11.2023 IN WP(C) 38763/2015 OF THIS COURT
APPELLANT(S)/RESPONDENTS 1 & 2 IN WP(C):
1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY
WELFARE DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-PIN 695001., PIN - 695001
2. THE REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION DEPARTMENT,
KOTTAYAM-PIN 6860001., PIN - 686001
BY GOVERNMENT PLEADER
RESPONDENT(S)/PETITIONER & RESPONDENT NO.3 IN WP(C):
1. TIJU K.JOHN, AGED 38 YEARS, WIFE OF SIBY, H.S.S.T. (JR) MATHEMATICS,
S.H.MOUNT HIGHER SECONDARY SCHOOL, KOTTAYAM, RESIDING AT THARAPPEL
HOUSE, KIDANGOOR, KOTTAYAM DISTRICT., PIN - 686572
2. PRINCIPAL, S.H.MOUNT H.S.S., S.H.MOUNT P.O., KOTTAYAM, PIN 686006.,
PIN - 686006
3. *ADDL R3-"THE PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001" IS SUOMOTU
IMPLEADED AS ADDITIONAL 3RD RESPONDENT AS PER ORDER DATED 25-9-2024
IN W.A.NO:1031/2024.
ADV.R.DIVAKARAN for R1
SPECIAL GOVERNMENT PLEADER(FINANCE) FOR ADDL.R3
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to
1. Stay the operation and implementation of the judgment in WP(C)
38763 of 2015
This Writ Appeal coming on for orders alongwith connected case on
25/09/2024 upon perusing the appeal memorandum, the court on the same day
passed the following:
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
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W.A.No.1031 of 2024 and O.P.(KAT) No.294 of 2024
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Dated this the 25th day of September, 2024
ORDER
Anil K. Narendran, J.
The Principal Secretary to Government, Finance Department, Government Secretariat, Thiruvananthapuram - 695 001 is suo motu impleaded as additional 3rd respondent in W.A.No.1031 of 2024 and as additional 2nd respondent in O.P.(KAT) No.294 of 2024.
2. The learned Special Government Pleader (Finance) enters appearance for the additional respondent.
3. Show the name of the learned Special Government Pleader (Finance) in the cause list.
List on 10.10.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
P.G. AJITHKUMAR, JUDGE MIN 25-09-2024 /True Copy/ Assistant Registrar