Kerala High Court
Nediyedath Mohammed Haneefa vs Palakkal Sefiya on 21 November, 2024
2024:KER:87474
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(C) NO. 4 OF 2019
AGAINST THE ORDER/JUDGMENT DATED IN OS NO.184 OF 2013 OF
ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL COURT, TIRUR
PETITIONER:
NEDIYEDATH MOHAMMED HANEEFA
AGED 36 YEARS
S/O MARAKKAR (REPRESENTED BY POWER OF ATTORNEY HOLDER
AND WIFE AYISHA MANZIYA, AGED 30 YEARS, THALAKKADATHUR
AMSOM, CHERIYAMUNDAM DESOM, P.O. THALAKKADATHUR, TIRUR
TALUK)
BY ADV TOM K.THOMAS
RESPONDENTS:
1 PALAKKAL SEFIYA
AGED 54 YEARS
W/O LATE APPATHIL MOIDEEN, OZHUR AMSOM, ERANELLUR
DESOM, P.O.OZHUR, TIRUR TALUK. 676 307.
2 MOHAMMED FAROOK
S/O PALAKKAL SEFIYA, OZHUR AMSOM, ERANELLUR DESOM,
P.O.OZHUR, TIRUR TALUK-676 307.
BY ADV SRI.K.P.SHEREEF
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 21.11.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) No. 4 of 2019 :2:
2024:KER:87474
VIJU ABRAHAM , J.
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OP(C) No. 4 of 2019
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Dated this the 21st day of November, 2024
JUDGMENT
The learned Counsel for the petitioner submits that the matter has become infructuous.
Recording the same, the above original petition is dismissed as infructuous.
Sd/-
VIJU ABRAHAM JUDGE sbk/-
OP(C) No. 4 of 2019 :3:
2024:KER:87474 APPENDIX OF OP(C) 4/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.184 OF 2013 ON THE FILE OF THE SUB COURT, TIRUR. EXHIBIT P2 TRUE COPY OF WRITTEN STATEMENT FILED BY THE DEFENDANTS.
EXHIBIT P3 TRUE COPY OF THE AMENDMENT APPLICATION IN I.A.NO.653 OF 2017.
EXHIBIT P4 TRUE COPY OF OBJECTIONS TO EXT.P3 FILED BY THE RESPONDENTS.
EXHIBIT P5 TRUE COPY OF THE ORDER IN I.A.653 OF 2017 IN O.S.NO.184 OF 2013 DATED 14-09-2018.