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Kerala High Court
Thomas T.C vs The Station House Officer on 23 May, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
WP(C) NO. 9413 OF 2024
PETITIONER:
THOMAS T.C
AGED 55 YEARS
S/O CHANDY K.C, THAKIDAYEL PARAMBIL,
CHANNAMKKADU P.O., KOTTAYAM ., PIN - 686 533
BY ADV SAJEEV KUMAR K.GOPAL
RESPONDENTS:
1 THE STATION HOUSE OFFICER
KUMARAKOM POLICE STATION, KUMARAKOM, NEAR KUMARAKOM
MARKET ROAD, KUMARAKOM, KOTTAYAM., PIN - 686 563
2 DISTRICT POLICE CHIEF
KOTTAYAM COLLECTORATE, KOTTAYAM., PIN - 686 002
3 SECRETARY TO GOVERNMENT
HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
SECRETARIAT MAIN BLOCK, STATUE, PALAYAM,
THIRUVANANTHAPURAM ., PIN - 695 001
4 KERALA ROAD FUND BOARD
CHANDRASEKHARAN NAIR STADIUM ROAD,
UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM.
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, PIN-695 033
5 THE TRAFFIC REGULATORY COMMITTEE
KUMARAKOM PANCHAYATH, REPRESENTED BY THE CHAIRPERSON,
KUMARAKOM GRAMA PANCHAYAT, KUMARAKOM,
KOTTAYAM ., PIN - 686 563
6 RESHMI SASIDHARAN
AGED 42 YEARS
W/O SASIDHARAN, KUNNATHUKALATHIL HOUSE,
KUMARAKOM P.O.,KOTTAYAM., PIN - 686 563
7 ABHIJITH
AGED 29 YEARS
S/O. RAMESHAN P.K., PUTHUVEEDU HOUSE,
CHEEPPUNKAL P.O., KOTTAYAM -686 565
WP(C) NO. 9413 OF 2024
2
8 SUJAMMA R.
AGED 74 YEARS
D/O. P.V. RAGHUDAS, BORMAYIL HOUSE,
KUMARAKAM P.O., KOTTAYAM -686 563.
ADDL R7 AND ADDL R8 IS IMPLEADED AS PER ORDER DATED
25-03-2024 IN IA 1/2024 IN WP(C) 9413/2024.
BY ADVS.
K.V.GOPINATHAN NAIR
SAJU J.VALLYARA
MARIA ANGEL
SRI. K. V. MANOJ KUMAR, SC.
SMT. VIDYA KURIAKOSE. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 9413 OF 2024
3
T.R.RAVI.J
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WP(C) No.9413 of 2024
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Dated this the 23rd day of May, 2024
JUDGMENT
When the case is taken up, it is pointed out that on 18.03.2024 this Court had already recorded the submission made by Sri.K.V Manoj Kumar, Senior Government Pleader that allegations of the petitioner are correct and that medium passenger vehicles have been stopped from using the Bund road.
In view of the above submission made, no further orders are required in this writ petition. The writ petition is hence closed.
Sd/-
T.R.RAVI JUDGE sn WP(C) NO. 9413 OF 2024 4 APPENDIX OF WP(C) 9413/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.(C) NO.819 OF 2024 DATED 23-02- 2024 Exhibit P2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER AND 7 OTHERS DATED NIL BEFORE THE 1ST RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT REGARDING ACCEPTANCE OF REPRESENTATION DATED 02-03-2024 ISSUED BY THE KUMARAKOM POLICE STATION RESPONDENTS' ANNEXURES Annexure R7(a) TRUE PHOTOCOPY OF THE OBJECTION SUBMITTED BY THE 1ST PETITIONER HEREIN ALONG WITH OTHER WORKERS BEFORE THE KUMARAKOM CIRCLE INSPECTOR OF POLICE ALONG WITH THE RECEIPT FOR THE APPLICATION NO.15287030-2024-5-00136 DATED 7.3.2024 ISSUED FROM KUMARAKOM POLICE STATION Annexure R7(b) TRUE PHOTOCOPY OF THE REQUEST SUBMITTED BY THE 2ND PETITIONER HEREIN BEFORE THE 2ND RESPONDENT DATED 18.12.2023 Annexure R7(c) TRUE PHOTOCOPY OF THE NEWS ITEM PUBLISHED IN ONLINE MEDIA NAMELY KUMARAKOM TODAY DATED 9.3.2024 //TRUE COPY// PA TO JUDGE