Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.
Kerala High Court
N.S.Padmini vs Ravindran K.R on 23 May, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
CON.CASE(C) NO. 903 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 18.12.2023 IN WP(C) NO.27753 OF
2021 OF HIGH COURT OF KERALA
PETITIONER:
N.S.PADMINI,
AGED 51 YEARS
W/O P.N PURUSHOTHAMAN NAMBIAR, L G HINDI TEACHER,
ST.FRANCIS UPPER PRIMARY SCHOOL, VYLATHUR, THRISSUR
DISTRICT, PIN - 679 563
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT:
RAVINDRAN K.R,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
ASSISTANT EDUCATIONAL OFFICER, CHAVAKKAD, THRISSUR
DISTRICT, PIN - 680501
VIDYA KURIAKOSE. GP.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 903 OF 2024 in
WP(C) NO.27753 OF 2021
2
T.R.RAVI.J
-------------------------------------------------------
Contempt Case (C) No.903 of 2024 in
WP(C).No.27753 of 2021
--------------------------------------------------------
Dated this the 23rd day of May, 2024
JUDGMENT
When the case is taken up, it is submitted by the Government Pleader that the directions in the judgment have already been complied with.
The above submission is recorded and the contempt case is closed.
Sd/-
T.R.RAVI JUDGE sn CON.CASE(C) NO. 903 OF 2024 in WP(C) NO.27753 OF 2021 3 APPENDIX OF CON.CASE(C) 903/2024 PETITIONER'S ANNEXURES Annexure A-I CERTIFIED COPY OF THE INTERIM ORDER IN WPC.NO.27753/2021 DATED 18.12.2023 Annexure A-II TRUE COPY OF THE ORDER NO. 1/2023 DATED 21.12.2023 RESPONDENT'S EXHIBITS : NIL //TRUE COPY// PA TO JUDGE