Joy K M vs Central Public Works Department

Citation : 2024 Latest Caselaw 12956 Ker
Judgement Date : 22 May, 2024

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Kerala High Court

Joy K M vs Central Public Works Department on 22 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

CRP No.202/2024                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                  Wednesday, the 22nd day of May 2024 / 1st Jyaishta, 1946

                            IA.NO.1/2024 IN CRP NO. 202 OF 2024


EA 622/2023 in EP 264/2021 IN OS 312/2003 OF PRINCIPAL MUNSIFF COURT, ERNAKULAM.

   APPLICANT/ REVISION PETITIONER/ JUDGMENT DEBTOR:

          JOY K M, AGED 80 YEARS, S/O LATE MATHEW, KUZHIYANJAL HOUSE,
          ANNAKKATH ROAD, KAKKANAD, COCHIN SPECIAL ECONOMIC ZONE, ERNAKULAM,
          COCHIN SPECIAL ECONOMIC ZONE, KERALA, UID: 4630-7478-0988, PIN - 682
          037.

   RESPONDENT/ RESPONDENT/ DECREE HOLDER:

          CENTRAL PUBLIC WORKS DEPARTMENT, REP. BY THE EXECUTIVE ENGINEER,
          CPWD, COCHIN CENTRAL DIVISION, PRESENT OFFICE ADDRESS KENDRIYA
          BHAVAN, KAKKANAD, ERNAKULAM, KERALA, PIN - 682 030.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   proceedings EP No. 264/2021 in O.S No. 312/2003 on the file of the
   Principal Munsiff Court, Ernakulam, until disposal of the above Civil
   Revision Petition.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S ATUL SOHAN, BIBIN JOHN, R.REJI (ATTINGAL), SREEJA SOHAN K, TONY
   PETTAH & K.V.SOHAN, Advocates for the petitioner, the court passed the
   following:

                                          O R D E R

Admit.

Issue notice to the respondent as well as to the counsel appearing for the respondent at the trial court.

Post on 24-07-2024.

Further proceedings in EP No. 264/2021 pending before the Principal Munsiff Court, Ernakulam shall stand stayed.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE 22-05-2024 /True Copy/ Assistant Registrar