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Kerala High Court
Saiju.A.V vs State Of Kerala on 22 May, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CRL.MC NO. 10096 OF 2023
CRIME NO.1449/2023 OF NARUVAMOODU POLICE STATION,
THIRUVANANTHAPURAM
PETITIONER:
SAIJU.A.V,
AGED 46 YEARS,
S/O APPUKUTTAN ASARI, SREEKAILAS, PERWA-A10,
PURAVOORKONAM, KARAKULAM.P.O., THIRUVANANTHAPURAM,
PIN - 695 564.
BY ADVS.
A.RAJASIMHAN
VYKHARI.K.U
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
2 XXXXXXXXXX
XXXXXXXXXX
BY ADVS.
V.SETHUNATH
V.R.MANORANJAN (MUVATTUPUZHA)(K/001100/1993)
THOMAS ABRAHAM (K/1051/2010)(K/1051/2010)
SREEGANESH U.(K/430/2019)
LAKSHMINARAYAN.R(K/001590/2020)
SRI.S.V.NAZAR, SPL.GP CRL
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
22.05.2024, ALONG WITH Bail Appl..472/2024, CRL.M.C.NO.5072/2023,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
BAIL APPL. NO. 472 OF 2024
CRIME NO.1449/2023 OF NARUVAMOODU POLICE STATION,
THIRUVANANTHAPURAM
PETITIONER:
SAIJU.A.V.,
AGED 46 YEARS,
S/O APPUKUTTAN ASARI,SREEKAILAS, PERWA-A10,
PURAVOORKONAM, KARAKULAM.P.O.,
THIRUVANANTHAPURAM, PIN - 695 564.
BY ADVS.
A.RAJASIMHAN
VYKHARI.K.U
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
2 XXXXXXXXXX
XXXXXXXXXX
BY ADV V.SETHUNATH
SRI.S.V.NAZAR, SPL.GP CRL
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.05.2024, ALONG WITH Crl.MC.10096/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CRL.MC NO. 5072 OF 2023
(IN CRIME NO.618/CB CU-I/TVM/R/2023 OF CRIME BRANCH,
CENTRAL UNIT- I, THIRUVANANTHAPURAM)
PETITIONER:
SAIJU.A.V.,
AGED 46 YEARS,
S/O APPUKUTTAN ASARI, SREEKAILAS, PERWA-A10,
PURAVOORKONAM, KARAKULAM.P.O.,
THIRUVANANTHAPURAM - 695 564.
BY ADVS.
S.RAJEEV
VYKHARI.K.U
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT, ERNAKULAM - 682 031.
2 XXXXXXXXXX
XXXXXXXXXX
BY ADVS.
V.SETHUNATH
V.R.MANORANJAN (MUVATTUPUZHA)
THOMAS ABRAHAM (K/1051/2010)
SREEGANESH U.
LAKSHMINARAYAN.R
OBEID ABDUL MAJEED
DIRECTOR GENERAL OF PROSECUTION(AG-10)
SHRI.P.NARAYANAN, SPL. G.P. TO DGP AND ADDL. P.P.
SHRI.SAJJU.S., SENIOR G.P.
SRI.S.V.NAZAR, SPL.GP CRL
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 22.05.2024, ALONG WITH Crl.MC.10096/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
4
JUDGMENT
CRL.MC Nos. 10096/2023 & 5072 of 2023 and B.A.No.472/2024 The petitioner is no more. These cases will therefore stand dismissed.
Sd/-
GOPINATH P. JUDGE DK