P.H. Noushad vs V.C.Shamsudheen

Kerala High Court

P.H. Noushad vs V.C.Shamsudheen on 22 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946


                   OP(C) NO. 839 OF 2024
   AGAINST OS NO.679 OF 2016 OF MUNSIFF COURT,CHAVAKKAD


PETITIONER/DEFENDANT NO.6:

         P.H. NOUSHAD
         AGED 52 YEARS
         S/O HAMZA P.M, PUTHUVEETIL HOUSE, THAIKKAD
         VILLAGE, P.O.PALUVAI, THRISSUR DISTRICT,
         PIN - 680522
         BY ADVS.
         REBIN VINCENT GRALAN
         DINESH G WARRIER
         VIMAL VIJAY


RESPONDENTS/PLAINTIFF AND DEFENDANT NO.1 TO 5:

    1    V.C.SHAMSUDHEEN
         AGED 55 YEARS
         S/O. ABDHUL KHADER, VALIYAKATH CHUNNAT (H) ,
         PALUVAI DESHOM VILLAGE, PALUVAI P.O., THRISSUR
         DISTRICT ., PIN - 680522
    2    IBRAHIM
         AGED 76 YEARS
         S/O. KUNHIMUHAMMED , KARUPPAM VEETTIL CHUNNAT (H)
         , VENMENAD DESHOM , PAVARATTY VILLAGE, VENMENAD ,
         PAVARATTY P.O., THRISSUR DISTRICT, PIN - 680507
    3    KHALID
         AGED 70 YEARS
         S/O. KUNHIMUHAMMED , KARUPPAM VEETTIL CHUNNAT (H)
         , PALUVAI DESHOM VILLAGE, PALUVAI P.O., THRISSUR
         DISTRICT, PIN - 680522
    4    SHAFEER
         AGED 43 YEARS
         S/O. MOIDHUNNI , KARUPPAM VEETTIL CHUNNAT (H) ,
         KANDANASSERRY DESHOM VILLAGE, KANDANASSERRY P.O.,
         THRISSUR DISTRICT, LLAGE, PALUVAI P.O., THRISSUR
                                     2
OP(C) No. 839 of 2024


            DISTRICT, PIN - 680102
    5       SUBAIDA
            AGED 63 YEARS
            W/O. MOIDHUNNI , KARUPPAM VEETTIL CHUNNAT (H),
            KANDANASSERRY DESHOM VILLAGE, KANDANASSERRY P.O.,
            THRISSUR DISTRICT, PIN - 680102
    6       MUHAMMED AFSAL
            AGED 43 YEARS
            S/O. HANEEFA MULATHAYIL HOUSE , KAPPIYOOR,
            KOTTAPADI P.O., THRISSUR DISTRICT, PIN - 680505



     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
22.05.2024,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                                   3
OP(C) No. 839 of 2024




                           JUDGMENT

This Original Petition has been filed for expeditious disposal of O.S. No.679/2016 pending on the files of the Munsiff Court, Chavakkad.

2. I called for a report from the learned Munsiff, who reported that the suit could be disposed of within a period of six months.

Hence, this Original Petition is disposed of with a direction to the learned Munsiff to dispose of O.S. No.679/2016 pending on the files of the Munsiff Court, Chavakkad within a period of six months from the date of the completion of the pre trial steps.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR 4 OP(C) No. 839 of 2024 APPENDIX OF OP(C) 839/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE PLAINT IN O.S NO.

679/2016 ON THE FILE OF THE MUNSIFF COURT, CHAVAKKAD DATED 20.02.2016 Exhibit P2 A TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER/ DEFENDANT NO.6 IN O.S NO. 679/2016 ON THE FILE OF THE MUNSIFF COURT, CHAVAKKAD DATED 04.08.2017 Exhibit P3 A TRUE COPY OF I.A NO. 2420 / 2017 IN OS. NO. 679 / 2016 ON THE FILE OF THE MUNSIFF COURT, CHAVAKKAD DATED 16.03.2017 Exhibit P4 A TRUE COPY OF ORDER IN I.A NO. 2420 / 2017 IN OS. NO. 679 / 2016 ON THE FILE OF THE MUNSIFF COURT, CHAVAKKAD RESTRAINING DEFENDANT NO.5 AND 6 FROM CONSTRUCTIONS AT PLAINT SCHEDULE PROPERTY DATED 18.03.2017 Exhibit P5 A TRUE COPY OF THE BUILDING CONSTRUCTION PERMIT OBTAINED BY THE PETITIONER FROM THE GURUVAYOOR MUNICIPALITY DATED 29.06.2016 (RENEWED LASTLY ON 23.06.2023) RESPONDENTS' EXHIBITS: NIL