Aneesha S.V vs Union Of India

Citation : 2024 Latest Caselaw 12839 Ker
Judgement Date : 22 May, 2024

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Kerala High Court

Aneesha S.V vs Union Of India on 22 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                     OP (CAT) NO. 74 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 26.03.2024 IN OA NO.294 OF 2023
OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER(S)/APPLICANT:

          ANEESHA S.V.
          AGED 37 YEARS, W/O PRASAM,
          CENTRAL PUBLIC WORKS DEPARTMENT, CRPF (RTC) CAMPUS,
          PERINGOME, KANNUR DISTRICT, RESIDING AT: CRPF QUARTERS
          NO.11, TYPE-II, PERINGOME, KANNUR, PIN - 670353

          BY ADVS.
          T.C.GOVINDASWAMY
          KALA T.GOPI
          KAILESH T. GOPI
          NISHITHA BALACHANDRAN
          MAMATHA S. ANILKUMAR



RESPONDENT(S)/1ST RESPONDENT:

    1     UNION OF INDIA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
          INDIA, MINISTRY OF URBAN DEVELOPMENT,
          NEW DELHI, PIN - 110011

    2     THE DIRECTOR GENERAL
          2.CENTRAL PUBLIC WORKS DEPARTMENT, NIRMAN BHAVAN,
          NEW DELHI, PIN - 110011

    3     SPECIAL DIRECTOR GENERAL(CHENNAI)
          CENTRAL PUBLIC WORKS DEPARTMENT, (GOVERNMENT OF INDIA),
          RAJAJI BHAWAN, "G" WING, 1ST FLOOR, BESANT NAGAR,
          CHENNAI, PIN - 600090

    4     THE SUPERINTENDING ENGINEER - CALICUT
          CENTRAL PUBLIC WORKS DEPARTMENT, KENDRIYA BHAWAN,
          M.S.BABURAJ ROAD, KALLAI.P.O., KOZHIKODE, PIN - 673003
 OP (CAT) NO. 74 OF 2024
                                    2



    5       THE EXECUTIVE ENGINEER - KANNUR
            CENTRAL PUBLIC WORKS DEPARTMENT, 2ND FLOOR,
            BUILDING NO.CB-40/1143, ABHILASH TOURIST HOME
            BUILDING, RAILWAY STATION ROAD,
            KANNUR, PIN - 670001

    6       SHRI JOHN MATHEW
            6.ASSISTANT ENGINEER, CENTRAL PUBLIC WORKS
            DEPARTMENT, O/O THE EXECUTIVE ENGINEER, KERALA,
            C.U. PROJECT HQ, KASARAGOD, PIN - 671121

            BY ADV K.S.PRENJITH KUMAR




     THIS     OP   (CAT)   HAVING       COME   UP   FOR   ADMISSION   ON
22.05.2024,    THE   COURT   ON     THE    SAME     DAY   DELIVERED   THE
FOLLOWING:
 OP (CAT) NO. 74 OF 2024
                              3




                          JUDGMENT

Amit Rawal, J.

Learned counsel for the petitioner submits that petition may be closed as infructuous as during the pendency of the petition, petitioner has been transferred and posted at Ernakulam. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE Sd/-

EASWARAN S. JUDGE nak OP (CAT) NO. 74 OF 2024 4 APPENDIX OF OP (CAT) 74/2024 PETITIONER ANNEXURES Annexure-A1 A TRUE COPY OF THE OFFICE ORDER NO.7(1) (4)/CE(WORKS CUM TLQA)/2023/880-895(H) DATED 31.05.2023.

Annexure-A2 A TRUE COPY OF THE OFFICE ORDER BEARING NO.7(1)(4)/CE(WORKS CUM TLQA)/2020/469 DATED 14.10.2020, ISSUED BY THE THIRD RESPONDENT.

Annexure-A3 A TRUE COPY OF THE CENTRAL PUBLIC WORKS DEPARTMENT MANUAL, 2013 EDITION.

Annexure-A4 A TRUE COPY OF THE O.M. BEARING NO.7(1) (4)/ CE (WORKS-CUM TLQA)/2023/168- 175(H) DATED 07.02.2023. ISSUED BY THE 3RD RESPONDENT.

Annexure-A5 A TRUE COPY OF THE REPRESENTATION DATED 08.02.2023, ADDRESSED TO THE THIRD RESPONDENT.

Annexure-A6 A TRUE COPY OF THE ONLINE REPRESENTATION IN THE PRESCRIBED FORMAT ON 23.02.2023 Annexure-A7 A TRUE COPY OF THE OM BEARING NO.7(1) (4)/CE (WORKS CUM TLQA)/2023/432(H) DATED 22.03.2023, ISSUED FROM THE OFFICE OF THIRD RESPONDENT Annexure-A8 A TRUE COPY OF THE REPRESENTATION DATED 01.06.2023 ADDRESSED TO THE THIRD RESPONDENT-COMPETENT AUTHORITY.

Annexure-A9 A TRUE COPY OF THE COMMUNICATION BEARING NO.8(1)KACD/2023/492 DATED 01.06.2023, ISSUED BY THE 5TH RESPONDENT.

Annexure-A10 A TRUE COPY OF THE LETTER NO.8(3) OP (CAT) NO. 74 OF 2024 5 /2023/577(H) DATED 02.06.2023.

Annexure-A11 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE APPLICANT ON 01.06.2023 THROUGH ONLINE PORTAL, Annexure-A12 A TRUE COPY OF THE DOP&T OM NO.280/34/2/97-ESTT.(A) DATED 12.06.1997.

Annexure-A13 A TRUE COPY OF THE O.M.BEARING NO.28034/9/2009-ESTT(A) DATED 30.09.2009.

Annexure-A14 A TRUE COPYOF THE DOP&T O.M.BEARING NO.DOPT-1669289899529 DATED 24.11.2022.

Annexure-A15 A TRUE COPY OF THE LETTER BEARING NO.22/03/2022-ADMN/ADG(KOCHI)/1559-61 DATED 16.06.2023.

Annexure-R1 TRUE COPY OF THE SERVICE AND POSTING DETAILS OF THE APPLICANT.

Annexure-R2 TRUE COPY OF THE O.M. DATED 30.12.2005.

Annexure-R3 TRUE COPY OF THE SERVICE AND POSTING DETAILS OF THE 6TH RESPONDENT.

Annexure-A16 A TRUE COPY OF THE OFFICE ORDER BEARING NO.7(1) (4)2011 COORD/ SR/ 1258 DATED 23.12.2011, ISSUED BY THE SUPERINTENDING ENGINEER, SOUTHERN REGION, CHENNAI.

Annexure-A17 A TRUE COPY OF THE O.M. BEARING NO.7(1) (4)/2017/DDG(HQ)SR/44 DATED 25.01.2017, ISSUED BY THE DEPUTY DIRECTOR GENERAL, CHENNAI.

Annexure-A18 A TRUE COPY OF THE ORDER BEARING NO.DSLR/4094/2022-A3 DATED 17.12.2022, ISSUED BY THE SURVEY DIRECTOR, LAND RECORDS DEPARTMENT, GOVERNMENT OF OP (CAT) NO. 74 OF 2024 6 KERALA.

Annexure-R4 TRUE COPY OF THE AUTHORISATION LETTER DATED 07.07.2023.

Annexure-R5 TRUE COPY LOF THE OFFICE MEMORANDUM NO.3/1/2017-E.IIB DATED 19.07.2017.

Annexure-A19 A TRUE COPY OF THE OFFICE MEMORANDUM BEARING NO.7(1)(4)/CE (WORKS CUM TLQA)/2023/4144-4156(H) DATED 27.12.2023, ISSUED WITH THE APPROVAL OF THE SPECIAL DIRECTOR GENERAL.

Exhibit-P1 TRUE COPY OF THE ORDER IN O.A.NO.180/00294/2023 DECIDED BY THE HON'BLE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH DATED 26.03.2024.

Exhibit-P2 TRUE COPY OF THE O.A.NO.180/00294/2023 ALONG WITH ITS ANNEXURES Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT DATED 05.07.2023 FILED BY THE 6TH RESPONDENT IN O.A.NO.180/00294/2023.

Exhibit-P4 TRUE COPY OF THE REPLY STATEMENT DATED 12.07.2023 FILED BY THE RESPONDENTS 1 TO 5 IN O.A.NO.180/00294/2023.

Exhibit-P5 TRUE COPY OF THE REJOINDER DATED 18.07.2023 FILED BY THE PETITIONER IN O.A.NO.180/00294/2023.

Exhibit-P6 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT DATED 05.10.2023 FILED BY THE RESPONDENTS 1 TO 5 IN O.A.NO.180/00294/2023.

Exhibit-P7 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.1081/2023 IN O.A.NO.180/00294/2023 DATED 13.11.2023 FILED BY THE RESPONDENTS 1 TO 5. OP (CAT) NO. 74 OF 2024 7 Exhibit-P8 TRUE COPY OF THE ADDITIONAL REJOINDER DATED 01.01.2024 FILED BY THE PETITIONER IN O.A.NO.180/00294/2023.

Exhibit-P9 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT DATED NIL FEBRUARY, 2024 FILED BY THE RESPONDENTS 1 TO 5 IN O.A.NO.180/00294/2023.