Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.
Kerala High Court
N.K. Mithran vs N.K. Rajalakshmy on 21 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
MJC NO. 150 OF 2023
AGAINST THE JUDGMENT IN RSA NO.587 OF 2023 OF HIGH COURT
OF KERALA
APPLICANTS/APPELLANTS:
1 N.K.MITHRAN
AGED 68 YEARS
S/O.PURUSHOTHAMAN, RESIDING AT 11/42, IV MAIN
ROAD, KOTOOR GARDEN, KOTTAPURAM, CHENNAI, PIN -
600085
2 PARISHITH MITHRAN
AGED 33 YEARS
S/O.N.K.MITHRAN, RESIDING AT IV MAIN ROAD, KOTOOR
GARDEN, KOTTAPURAM, CHENNAI, PIN - 600085
3 N.SAJINI MITHRAN
AGED 57 YEARS
W/O.N.K.MITHRAN, RESIDING AT IV MAIN ROAD, KOTOOR
GARDEN, KOTTAPURAM, CHENNAI - 600085.
BY ADVS.
MEENA.A.
VINOD RAVINDRANATH
K.C.KIRAN
M.R.MINI
M.DEVESH
ANISH ANTONY ANATHAZHATH
THAREEQ ANVER K.
NIVEDHITHA PREM.V
RESPONDENTS/RESPONDENTS:
1 N.K.RAJALAKSHMI
AGED 82 YEARS
D/O.PURUSHOTHAMAN, RESIDING AT NO.13/53, M.R.C.
NAGAR, SANTHOME, CHENNAI, PIN - 600028
2 D.LAKSHMI KALLYANI B.SC. B.L,
AGE AND FATHER'S NAME NOT KNOWN, ADVOCATE, NOTARY
PUBLIC AND COMMISSIONER OF OATH, 242-FIRST FLOOR,
PIOUS III BUILDING, NEW ADDITIONAL LAW CHAMBER,
HIGH COURT, CHENNAI, PIN - 600014
THIS MISCELLANEOUS JURISDICTION CASE HAVING COME UP
FOR ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
MJC NO.150 of 2023
in
R.S.A.No.587 of 2023 2
ORDER
This is a petition filed to restore R.S.A.No.587 of 2023, which was dismissed for non-prosecution.
No serious objection is raised by the learned counsel for the respondents.
Hence, M.J.C.stands allowed and R.S.A.No.587 of 2023, is restored to file.
Sd/-
A.BADHARUDEEN JUDGE Bb