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Kerala High Court
Hdfc Bank Ltd vs Kamath Jyotsna Jayachandra on 21 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
MJC NO. 166 OF 2023
AGAINST THE JUDGMENT DATED IN RSA NO.577 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER/APPELLANT
HDFC BANK LTD
SUDHAS BUILDING, GROUND FLOOR, MADHAVA PHARMACY
JUNCTION, KOCHI- REPRESENTED BY ITS MANAGER,
PIN - 682035
BY ADV R.S.KALKURA
RESPONDENTS/RESPONDENTS:
1 KAMATH JYOTSNA JAYACHANDRA
AGED 32 YEARS
D/O.RAYA KAMATH JAYACHANDRA KAMATH, RESIDING AT
XL/6503, T.D.ROAD, NORTH END, KANAYANNUR TALUK,
ERNAKULAM, COLLEGE P.O., COCHIN-682 035
AT PRESENT RESIDING AT 3, PAINTED GROVE CT.
MISSOURI CITY, TEXAS-77459, REPRESENTED BY HER
POWER OF ATTORNEY HOLDER JAYACHANDRA KAMATH, AGED
69 YEARS, S/O.RAYAKAMATH, RESIDING AT XL/6503,
T.D.ROAD, NORTH END, KANAYANNUR TALUK, ERNAKULAM,
COLLEGE P.O., COCHIN, PIN - 682035
2 JAIRAM JAYACHANDRA KAMATH
AGED 28 YEARS
S/O.RAYAKAMATH JAYACHANDRA KAMATH, RESIDING AT
XL/6503, T.D.ROAD, NORTH END, KANAYANNUR TALUK,
ERNAKULAM, COLLEGE P.O., COCHIN-682 035
AT PRESENT RESIDING AT 3, PAINTED GROVE CT.
MISSOURI CITY, TEXAS-77459, REPRESENTED BY HER
POWER OF ATTORNEY HOLDER JAYACHANDRA KAMATH, AGED
69 YEARS, S/O.RAYAKAMATH, RESIDING AT XL/6503,
T.D.ROAD, NORTH END, KANAYANNUR TALUK, ERNAKULAM,
COLLEGE P.O., COCHIN, PIN - 682035
3 KRITHIKA KAMATH
D/O.SURESH KAMATH, FLAT NO.A1 EXPRESS TOWERS,
KALOOR, KANAYANNUR TALUK, ERNAKULAM DISTRICT
COCHIN, PIN - 682017
THIS MISCELLANEOUS JURISDICTION CASE HAVING COME UP
FOR ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
MJC NO.166 of 2023
in
R.S.A.No.577 of 2023 2
ORDER
Dated this the 21st day of May, 2024 This is a petition filed to restore R.S.A.No.577 of 2023, which was dismissed for non-prosecution.
No serious objection is raised by the learned counsel for the respondents.
Hence, M.J.C.stands allowed and R.S.A.No.577 of 2023, is restored to file.
Sd/-
A.BADHARUDEEN JUDGE Bb