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Kerala High Court
N.D.Joseph vs The District Geologist on 21 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
WP(C) NO. 29358 OF 2016
PETITIONER:
N.D.JOSEPH
AGED 51 YEARS
S/O.DANIAL, AGED 51 YEARS,NELLIMATTATHIL HOUSE,
THIRUVANKULAM.P.O.,THIRUVANKULAM VILLAGE, KANAYANNUR
TALUK,ERNAKULAM DISTRICT.
BY ADV SRI.P.M.ZIRAJ
RESPONDENTS:
1 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,ERNAKULAM DISTRICT-682
030.
2 THAHASILDAR
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.
3 THE DIRECTOR
MINING AND GEOLOGY,OFFICE OF THE MINING AND
GEOLOGY,KESAVADASAPURAM, PATTAM, THIRUVANANTHAPURAM.695
001.
4 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA,GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM.695 001.
SRI.B.S.SYAMANTAK, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) No.29358 of 2016
2
P.V.KUNHIKRISHNAN,J.
---------------------
W.P (C) No.29358 of 2016
---------------------------
Dated this the 21st day of May, 2024
JUDGMENT
The counsel for the petitioner submitted that this writ petition is infructuous. Hence, this writ petition is dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN JUDGE bng