Shaji.M.B vs The District Collector, Palakkad

Citation : 2024 Latest Caselaw 12697 Ker
Judgement Date : 21 May, 2024

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Kerala High Court

Shaji.M.B vs The District Collector, Palakkad on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.6483/2023                      1/3                        Order Date : 21-05-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                               WP(C) NO. 6483 OF 2023
   PETITIONER:

          SHAJI.M.B., AGED 60 YEARS, S/O BALAKRISHNAN, MANDAKATH VEEDU,
          KUNDUKADU, KIZHAKKANCHERY (P.O), ALATHUR TAKULK, PALAKKAD DISTRICT.,
          PIN - 678684

   RESPONDENTS:

      1. THE DISTRICT COLLECTOR, PALAKKAD COLLECTORTAE , PALAKKAD TOWN,
         PALAKKAD., PIN - 678001
      2. THE MAINTENANCE TRIBUNAL PALAKKAD/ REVENUE DIVISIONAL OFFICER,
         PALAKKAD PALAKKAD TOWN, PALAKKAD., PIN - 678001
      3. BHAMINI .K.V., AGED 84 YEARS W/O LATE BALAKRISHNAN, AGED 84 YEARS,
         "KEERTHI", KUNNATHOORMEDU (P.O), PALAKKAD DISTRICT. , PIN - 678013
      4. ADDL.R4.USHA, AGED 65 YEARS, W/O KRISHANAN, RESIDING AT 15/722,
         KEERTHY, KUNNATHURMEDU P.O, PALAKKAD TALUK, PALAKKAD DISTRICT,
         PIN-678 013.
      5. ADDL.R5.MOLY, AGED 59 YEARS, W/O SREEKANDAPRASAD, RESIDING AT
         CHERUKUNNINMEL HOUSE, BHARATHAN BAZAR, CHELAVOOR P.O, CHELAVOOR
         VILLAGE, KOZHIKODE, PIN-673 571. (ARE IMPLEADED AS PER ORDER DATED
         18.03.2024 IN IA 3/2024 IN WP(C)

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation ext-p5, passed at the instance of the 2nd
   respondent, pending consideration of this writ petition.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S K.RAVI (PARIYARATH), G.SREEKUMAR (CHELUR) Advocates for the
   petitioner, M/S JACOB SEBASTIAN, WINSTON K.V, ANU JACOB & DIVYA R. NAIR
   Advocates for R3, the court passed the following:
 WP(C) No.6483/2023                              2/3                               Order Date : 21-05-2024




                                         N.NAGARESH, J.
                               ------------------------------------------------
                                    W.P.(C) No.6483 of 2023
                             -------------------------------------------------
                             Dated this the 21st day of May, 2024


                                               ORDER

Interim order is extended by two months.

Post on 19.07.2024.

Sd/-

N.NAGARESH JUDGE hmh WP(C) No.6483/2023 3/3 Order Date : 21-05-2024 APPENDIX OF WP(C) 6483/2023 Exhibit - P1 TRUE COPY OF THE PETITION PREFERRED AT THE INSTANCE OF THE 3RD RESPONDENT AS M.T.NO.72/2022, BEFORE THE 2ND RESPONDENT, DATED 06.05.22.

Exhibit-P2 TRUE COPY OF THE COUNTER STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN M.T.NO.72/2022, DATED NIL.

Exhibit-P3 TRUE COPY OF THE COMPLAINT PREFERRED AT THE INSTANCE OF THE DAUGHTERS OF THE 3RD RESPONDENT, AGAINST THE PETITIONER, BEFORE THE CIRCLE INSPECTOR OF POLICE WADAKKANCHERY, OBTAINED BY THE PETITIONER UNDER THE R.T.I ACT, DATED 25.08.22.

Exhibit-P4 TRUE COPY OF THE SETTLEMENT DEED EXECUTED BY THE 3RDRESPONDENT IN FAVOR OF THE PETITIONER WITH NO.1352/21, OF S.R.O, WADAKKANCHERY, DATED 18.06.21. Exhibit-P5 TRUE COPY OF THE ORDER PASSED AT THE INSTANCE OF THE 2ND RESPONDENT, IN M.T. NO.72/2022, DATED 25.11.22. Exhibit-P6 TRUE COPY OF THE APPEAL PREFERRED AT THE INSTANCE OF THE PETITIONER, BEFORE THE 1ST RESPONDENT DATED, 05.12.22.

Exhibit -P7 TRUE COPY OF THE ORDER PASSED BY THE 1STRESPONDENT , DISMISSING THE APPEAL PREFERRED AT THE INSTANCE OF THE PETITIONER, DATED 11.01.23.

Exhibit-P8 TRUE COPY OF THE DOCUMENT EXECUTED BY LATE BALAKRISHNNAN, IN FAVOR OF THE 3RD RESPONDENT WIT NO, 49/1997, OF S.R.O, WADAKKAMCHERY, DATED 04.01.97. Exhibit-P9 True copy of the interim order passed by the learned Munsiff, Alathur in I.A. No. 01/2022 , in O.S. No. 234/2022, dated 17.06.22, Exhibit- P10 True copy of the plaint presented at the instance of the 3rd respondent's daughters as O.S. No. 241/2023, before the Hon'ble Munsiff Court, Alathur, dated 21.07.23.

Exhibit- P11 True copy of the interim order passed by the hon'ble Munsiff , Alathur in I.A. No. 1/2023 in O.S. No. 241/2023 dated 13.09.23.

Exhibit-R3(A) A true copy of the judgment dated 23.06.2022 in W.P.(C) No.15507/2022 of this Honourable Court.