Najeem K.S vs Erattupetta Municipalitty

Citation : 2024 Latest Caselaw 12691 Ker
Judgement Date : 21 May, 2024

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Kerala High Court

Najeem K.S vs Erattupetta Municipalitty on 21 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                  WP(C) NO. 16225 OF 2018
PETITIONERS:

    1    NAJEEMA K.S.
         AGED 38,
         W/O.RASHEED,MANNARAKKAM,VADAKKEKARA,ERATTUPETTA-
         686 121. PN.9847734749.
    2    MAHIN DILEEPH
         AGED 25,
         S/O.DILEEPH,PARAMPUKATTIL,VADAKKEKARA,ERATTUPETTA
         -686 121. PH.9947274838.
    3    MUHAMMED HUSSAIN K.N.
         AGED 34,S/O.NASEER,KUNNUMPURATHU HOUSE,NADACKAL
         P.O.,ERATTUPETTA. PH. 9947853055.
    4    ABDUL RAHIM
         AGED 50,S/O.SAJEED
         MUHAMMED,VADAKKEKARA,ERATTUPETTA-686
         121.PH:9562954419.
    5    LEBEEB C.A.
         AGED 23,S/O.ABDUL VAHAB,CHERUPURAM
         HOUSE,VADAKKEKARA,ERATTUPETTA-686 121.PH
         9947037595.
         BY ADVS.
         SRI.B.PREMOD
         SRI.SREEVALSAN.V
         SRI.SUDHEER GANESH KUMAR.R.


RESPONDENTS:

    1    ERATTUPETTA MUNICIPALITTY
         REPRESENTED BY ITS SECRETARY,ERATTUPETTA
         MUNICIPALITY,PIN-686 121.
    2    THE SECRETARY, ERATTUPETTA MUNICIPALITY
         ERATTUPETTA-686 121.
 WP(C) NO.16225/18
                                   -: 2 :-


     3       THE DIRECTOR OF URBAN AFFAIRS, DIRECTORATE OF
             URBAN AFFAIRS
             SWARAJ BHAVAN,NANDANKODE,THIRUVANANTHAPURAM-
             695 003.
     4       THE SECRETARY TO GOVERNMENT
             LOCAL SELF GOVERNMENT DEPARTMENT,GOVERNMENT OF
             KERALA,SECRETARIAT,THIRUVANANTHAPURAM-695 001.
             BY ADVS.
             SHRI.SUNIL V.MOHAMMED, SC, ERATTUPETTA
             MUNICIPALITY
             V.K.MOHAMMED YOUSUF
             SHRI.GEORGEKUTTY MATHEW, SC, ERATTUPETTA
             MUNICIPALITY


OTHER PRESENT:

             SRI. BIJOY CHANDRAN, SR.GP.


         THIS   WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   21.05.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                    Sathish Ninan, J.
                ----------------------
               WP(C) No.16225 of 2018
               ------------------------
         Dated this the 21st day of May, 2024

                       JUDGMENT

When this matter was taken up on 20.05.2024, there was no representation for the petitioners. Today also, there is no representation.

Hence this writ petition is dismissed for non- prosecution.

Sd/-

Sathish Ninan, Judge SVP