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Kerala High Court
Sindhu P vs Devadas.T.K on 21 May, 2024
Author: P.Somarajan
Bench: P.Somarajan
OP(C) No.133/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
OP(C) NO. 133 OF 2023
CMA 20/2020 OF PRINCIPAL SUB COURT, THALASSERY
PETITIONER/APPELLANTS/PLAINTIFFS:
1. SINDHU P., AGED 50 YEARS, D/O KRISHNADASAN, KUNNATHU VALIYAVALAPPIL,
NAMBOLANMUKKU, KOYYODE P.O., CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
TALUK, KANNUR DISTRICT, PIN - 670621
2. NASEERA MUSTAFA, AGED 42 YEARS, D/O MAJEED, BAITHUL NOOR,
NAMBOLANMUKKU, KOYYODE P.O., CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
TALUK, KANNUR DISTRICT, PIN - 670621
3. HASHIM.K, AGED 63 YEARS, S/O.M.MUHAMMED, KOROTH KUNNUMBRAM ,
KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
TALUK, KANNUR DISTRICT, PIN - 670621
4. SUBAIDA.K, AGED 62 YEARS, D/O SAIDALAVI, KOROTH KUNNUMBRAM
KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
TALUK, KANNUR DISTRICT, PIN - 670621
5. THASBEENA.K, AGED 35 YEARS, D/O HAMEED, KOROTH KUNNUMBRAM
KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
TALUK, KANNUR DISTRICT, PIN - 670621
BY ADVS. M/S.A.AMRUTHA VIDYADHARAN & T.O.DEEPA
RESPONDENTS/RESPONDENTS/DEFENDANTS:
1. DEVADAS.T.K, AGED 59 YEARS, S/O LATE KORAN, T.K.HOUSE, CHEMBILODE
AMSOM, KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN -
670621
2. RAJAN.T.K, AGED 62 YEARS, S/O LATE KORAN, T.K.HOUSE, CHEMBILODE
AMSOM, KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN -
670621
3. BOOPESH.T.K, AGED 45 YEARS, S/O LATE VIMALA, RESIDING AT ARDRA,
CHEMBILODE AMSOM, KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR,
PIN - 670621
4. BINI.T.K, AGED 46 YEARS, D/O LATE, VIMALA, ARDRA, CHEMBILODE AMSOM,
KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN - 670621
BY ADVS. M/S SHAJI THOMAS, MOHAN PULIKKAL, K.BABU & JEN JAISON
This OP(C) having come up for orders on 21.5.2024 upon perusing thhe
letter dated 8.4.2024 of the Munsiff, Thalassery and this court's judgment
dated 7.7.2023 in the OP(C), the court on the same day passed the
following;
OP(C) No.133/2023 2/2
ORDER
Time is granted as requested by the learned Munsiff. Intimate.
Sd/- P.SOMARAJAN, JUDGE 21-05-2024 /True Copy/ Assistant Registrar