E. Sasidharan vs The District Collector, Kozhikode

Citation : 2024 Latest Caselaw 12642 Ker
Judgement Date : 21 May, 2024

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Kerala High Court

E. Sasidharan vs The District Collector, Kozhikode on 21 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 12609 OF 2024
PETITIONER:

            E. SASIDHARAN
            AGED 64 YEARS
            S/O. GANGADHARAN, RESIDING AT ELAMBILASSERI HOUSE,
            GURUVAYOORAPPAN COLLEGE PO. , IRINGALLUR, KOZHIKODE-,
            PIN - 673014

            BY ADVS.
            V.V.SURENDRAN
            P.A.HARISH
            DONA PAUL


RESPONDENTS:

    1       THE DISTRICT COLLECTOR, KOZHIKODE
            OFFICE OF THE DISTRICT COLLECTOR, PO. CIVIL STATION,
            KOZHIKODE-, PIN - 673020

    2       THE TAHSILDAR, (LAND REGISTRY)
            OFFICE OF THE TAHSILDAR, (LAND REGISTRY) PO. CIVIL
            STATION, KOZHIKODE-673020., PIN - 673020

    3       THE VILLAGE OFFICER, OLAVANNA VILLAGE,
            OFFICE OF THE VILLAGE OFFICER, PO. OLAVANNA, KOZHIKODE,
            PIN - 673019


OTHER PRESENT:

            SR.GP.DEEPA NARAYANAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.12609 of 2024         2

                     VIJU ABRAHAM, J.
                   --------------------
                 W.P.(C).No.12609 of 2024
             --------------------------------
           Dated this the 21st day of May, 2024

                           JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to move again. Granting such liberty, the Writ Petition is dismissed as withdrawn.

sd/-

VIJU ABRAHAM,JUDGE pm W.P.(C).No.12609 of 2024 3 APPENDIX OF WP(C) 12609/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF DOCUMENT NO. 2710/1/1975 DATED 15.12.1975 Exhibit P2 . A TRUE COPY OF THE DUPLICATE COPY OF THE PARTITION DEED BETWEEN THE PETITIONER AND HIS CO OWNERS DATED 30.04.2014 REGISTERED AS DOCUMENT NO. 1770/1/2014 OF CHEVAYUR SUB REGISTRY Exhibit P3 A TRUE COPY OF THE TAX RECEIPT DATED 12.05.2023 ISSUED BY THE 3RD RESPONDENT Exhibit P4 A TRUE COPY OF THE SKETCH PREPARED BY THE RECOGNIZED SURVEYOR Exhibit P5 A TRUE COPY OF THE REQUEST/REPRESENTATION DATED 22.11.202