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Kerala High Court
K K Vijayan vs Trivandrum Tennis Club on 21 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
OP(C) NO. 952 OF 2024
OS NO.248 OF 2023 OF ASSISTANT SESSIONS COURT/II ADDITIONAL SUB
COURT,THIRUVANANTHAPURAM
PETITIONER/PLAINTIFF:
K K VIJAYAN,
AGED 67 YEARS, S/O LATE P. KUNJIRAMAN, RESIDING T.C.
14/1376(10), PARIS ROAD, BAKERY JUNCTION, VIKAS BHAVAN
P.O. THIRUVANANTHAPURAM, PIN - 695033
BY ADVS. G.RANJU MOHAN M.SANTHI (K/868/2011) PYARIN B.
KURUVITHADAM THEERTHA NAIR A.P. SREEHARI M.B. DEV NATH
A.
RESPONDENT/RESPONDENT:
TRIVANDRUM TENNIS CLUB
REPRESENTED BY ITS HON: SECRETARY. MR. D. S.
KUMARASWAMY, RESIDING AT AMIRTHAM, T.C. 34/385/2,
SPNRA-115C, NEAR KRISHI BHAVAN ARR SCHOOL ROAD,
NETTAYAM, PIN - 695013
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 21.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) 952/2024
2
JUDGMENT
This Original Petition has been filed for an expeditious disposal of I.A No.7/2024 in O.S No.248/2023 on the file of the II Additional Sub Court, Thiruvananthapuram.
2. I have called for a report from the learned Sub Judge, who reported that I.A could be disposed of within 03.06.2024.
Hence, this Original Petition is disposed of, with a direction to the learned Sub Judge to dispose of I.A No.7/2024 in O.S No.248/2023 within 03.06.2024.
Sd/-
DR. KAUSER EDAPPAGATH JUDGE JS OP(C) 952/2024 3 APPENDIX OF OP(C) 952/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF ORDER DATED 23/1/2023 IN IA NO 1/2023 IN OS NO 248/2023 Exhibit P2 TRUE COPY OF THE ORDER DATED 15-3-2024 IN FAO 21/2024 Exhibit P3 TRUE COPY OF IA NO 7/2024 FILED BY THE PETITIONER DATED 19-03-2024 IN OS NO 248/2023 Exhibit P4 TRUE COPY OF THE PLAINT IN OS NO 248/2023 DATED 18- 12-2023 Exhibit P 5 OBJECTION TO EXHIBIT P3 IA (DATE NOT SHOWN)