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Kerala High Court
Jaseena vs State Of Kerala on 21 May, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
WP(CRL.) NO. 503 OF 2024
CRIME NO.594/2013 OF CHANDERA POLICE STATION, KASARGOD
IN CRL.A NO.1025 OF 2014 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
JASEENA
AGED 36 YEARS
W/O SHIHAB MUNDROTE (H),
ERAVAKKAD (P.O) PALAKKAD DISTRICT, PIN - 679552
BY ADVS.
P.K.VARGHESE
M.T.SAMEER
DHANESH V.MADHAVAN
K.R.ARUN KRISHNAN
JERRY MATHEW
JUSTIN K.K.
RESPONDENTS/STATE:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 SUPERINTENDENT
CENTRAL PRISON AND CORRECTIONAL HOME,
VIYYUR, PIN - 680010
BY ADV.
SRI. ASHI.M.C
PUBLIC PROSECUTOR
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(Crl.).No.503 of 2024
-:2:-
BECHU KURIAN THOMAS, J.
---------------------------------------
W.P.(Crl.).No.503 of 2024
---------------------------------------
Dated this the 21st day of May, 2024
JUDGMENT
The learned counsel for the petitioner submitted that, pursuant to the order dated 17.05.2024, petitioner has returned back to the jail. The said submission is recorded.
Accordingly, this writ petition is closed.
Sd/-
BECHU KURIAN THOMAS JUDGE Jka/21.05.24.
W.P.(Crl.).No.503 of 2024 -:3:-APPENDIX OF WP(CRL.) 503/2024 PETITIONER'S EXHIBITS Exhibit P1 WEDDING INVITATION LETTER OF THE PETITIONER'S BROTHER IS PRODUCED HERE AND MARKED AS EXHIBIT P1 Exhibit P2 A COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE SUPERINTENDENT CENTRAL PRISON AND CORRECTIONAL HOME, VIYYUR