M/S.Cochin Frozen Food vs Agricultural Income Tax & Commercial ...

Citation : 2024 Latest Caselaw 12547 Ker
Judgement Date : 21 May, 2024

Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.

Kerala High Court

M/S.Cochin Frozen Food vs Agricultural Income Tax & Commercial ... on 21 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 6343 OF 2017
PETITIONER:

            K.G.SULOCHANA
            PROPRITRIX, COCHIN FROZEN FOODS, ARROR.

            BY ADVS.
                 SRI.AJI V.DEV
                 SMT.O.A.NURIYA



RESPONDENTS:

    1       AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER
            KUTHIYATHODE, ALAPPUZHA-688 524.

    2       DEPUTY COMMISSIONER [APPEALS]
            COMMERCIAL TAXES, COMMERCIAL TAX COMPLEX, ASRAMAM,
            KOLLAM-691 002.

    3       INSPECTING ASSISTANT COMMISSIONER
            COMMERCIAL TAXES, ALAPPUZHA-688 001.

            BY ADV. SMT. THUSHARA JAMES (SR GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, ALONG WITH WP(C).6349/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) Nos.6343 and 6349 of 2017
                                    2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                      WP(C) NO. 6349 OF 2017
PETITIONER:

          M/S.COCHIN FROZEN FOOD
          EXPORTS [P] LTD, AROOR REPRESENTED BY ITS
          MANAGING DIRECTOR SRI. K. PRABHAKARAN.

          BY ADVS.
               SRI.AJI V.DEV
               SMT.O.A.NURIYA



RESPONDENTS:

    1     AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER
          KUTHIYATHODE, ALAPPUZHA - 688 524.

    2     DEPUTY COMMISSIONER [APPEALS]
          COMMERCIAL TAXES, COMMERCIAL TAX COMPLEX, ASRAMAM,
          KOLLAM - 691 002.

    3     INSPECTING ASSISTANT COMMISSIONER
          COMMERCIAL TAXES, ALAPPUZHA - 688 001.

          BY ADV. SMT. THUSHARA JAMES (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.05.2024, ALONG WITH WP(C).6343/2017, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.6343 and 6349 of 2017
                                  3




                      JUDGMENT

[WP(C) Nos.6343 and 6349 of 2017] When these writ petitions are taken up for consideration today, learned counsel appearing for the petitioners in these cases would submit that these writ petitions have become infructuous.

Accordingly, these Writ Petitions will stand dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE ats