K.S.Paulose vs The State Of Kerala

Kerala High Court

K.S.Paulose vs The State Of Kerala on 20 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                        WP(C) NO. 34170 OF 2014
PETITIONER/S:

            K.S.PAULOSE
            AGED 71 YEARS
            KSR MILLS (PADMA RICE), MOOKANNUR P.O., MOOKANNUR.

            BY ADV SRI.BABU PAUL



RESPONDENT/S:

    1       THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY, MINISTRY OF IRRIGATION
            DEPARTMENT OF IRRIGATION, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695 001.

    2       THE ASSISTANT ENGINEER
            OFFICE OF THE ASSISTANT ENGINEER, IRRIGATION SECTION,
            ANGAMALY, PIN - 683 572.

            BY ADVS.
            SRI. V. VENUGOPAL, GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.34170/2014                  -2-

                               JUDGMENT

Since the counsel who was appearing for the petitioner is unfortunately no more, the registry was directed to issue notice to the petitioner. Even today when the matter is called out, there is no representation for the petitioner though registry reports that the notice issued to the petitioner has been duly served. Writ petition is therefore dismissed for default.

Sd/-

GOPINATH P. JUDGE AMG W.P (C) No.34170/2014 -3- APPENDIX OF WP(C) 34170/2014 PETITIONER EXHIBITS EXHIBIT P1. TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 03.03.11. EXHIBIT P2. TRUE PHOTOS SHOWING THE PIPE CROSSING THE CANAL. EXHIBIT P3. THE TRUE COPY OF THE NOTICE DATED 13.11.2014 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P4. THE TRUE COPY OF THE LETTER DATED TO THE 29.11.2014 ISSUED BY THE PETITIONER.