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Kerala High Court
Self-Financing Arts & Science College ... vs Ishitha Roy I.A.S on 20 May, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
CON.CASE(C) NO. 2487 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.21253 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER/S:
SELF-FINANCING ARTS & SCIENCE COLLEGE MANAGEMENTS
WELFARE ASSOCIATION
(REG.NO.TVM/TC/1278/2012), KSMA OFFICE, AMBIKA COMPLEX,
PALLIKKUNNU, KANNUR, REP: BY ITS PRESIDENT, PIN -
670004
BY ADV P.M.SANEER
RESPONDENT/S:
ISHITHA ROY I.A.S
AGE NOT KNOWN, FATHERS NAME NOT KNOWN TO THE
PETITIONER, THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
K.B.RAMANAND(K/54/1988)
SHRI.K.B.RAMANAND. SPL. G.P. TO A.A.G()
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con. Case (C) No.2487/2023 -2-
JUDGMENT
In the light of the fact that orders have been issued as directed in the judgment, this contempt of court case is closed, reserving the liberty of the petitioner to challenge the orders if so advised.
Sd/-
GOPINATH P. JUDGE AMG Con. Case (C) No.2487/2023 -3- APPENDIX OF CON.CASE(C) 2487/2023 PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 6/7/2023 IN WP(C) NO. 21253/2023 OF THIS HON'BLE COURT. Annexure A2 A TRUE COPY OF THE COVERING LETTERS SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 12/7/2023.